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Jharkhand High Court judgments

29,567 judgments · page 510 of 1,479

High Courts03 Jan 2017Dismissed

M/s Tata Motors Ltd. Vs Madumala Gabrial

Jharkhand High Court · (2017) AIR(Jharkhand) 19 : (2017) 1 AIRJharR 409 : (2017) 1 JBCJ 411 : (2017) 1 JLJR 486

Civil Procedure Code, 1908 (CPC) - Order 27 Rule 1, Order 27 Rule 1, Order 9 Rule 9Constitution of India, 1950 - Article 226
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High Courts03 Jan 2017Disposed Off

Pankaj Kumar Jaiswal Vs State of Jharkhand

Jharkhand High Court · (2017) AIR(Jharkhand) 21 : (2017) 1 AIRJharR 411 : (2017) 1 JBCJ 425 : (2017) 1 JLJR 483

Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 17, Section 71
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High Courts15 Dec 2016Dismissed

Nosekha Khan Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 338 : (2017) 2 JLJR 350

Animal Cruelty Act - Section 47, Section 49Jharkhand Bovine Animals Prohibition of Slaughter Act, 2005 - Section 4(A), Section 4(B), Section 4(D)
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