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Jharkhand High Court judgments

29,567 judgments · page 508 of 1,479

High Courts05 Jan 2017Disposed Off

Amit Kumar Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 502

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 3, Section 4