High Courts10 Jan 2017Allowed
Bipin Bihari Mishra Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 201
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 506 of 1,479
High Courts10 Jan 2017Disposed Off
Ajay Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 781 : (2017) 1 JBCJ 532 : (2017) 2 JCR 307
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), Section 14, Section 17
High Courts10 Jan 2017Disposed Off
Fuljharo Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 152 FLR 1070
High Courts10 Jan 2017Dismissed
Suravi Ghosh Vs State of Jharkhand
Jharkhand High Court · (2017) 152 FLR 871 : (2017) 2 JCR 391
Constitution of India, 1950 - Article 226Jharkhand Pension Rules, 2000 - Rule 43(b)
High Courts10 Jan 2017Disposed Off
Amit Sharma Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 756
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 21 (4), Section 21(2), Section 23
High Courts10 Jan 2017Allowed
Arun Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 722 : (2017) 152 FLR 1073 : (2017) 2 JBCJ 576 : (2017) 2 JCR 414
High Courts10 Jan 2017Disposed Off
Ramu Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 177 : (2017) 2 JBCJ 397 : (2017) 2 JCR 424 : (2017) 2 JLJR 338
High Courts10 Jan 2017Dismissed
Madhusudan Vs The State of Jharkhand
Jharkhand High Court · (2017) 171 AIC 531 : (2017) 2 AIRJharR 787 : (2017) 1 ECrC 650 : (2017) 1 JCR 681
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts10 Jan 2017Disposed Off
Suhawan Paswan Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 389
Constitution of India, 1950 - Article 226
High Courts10 Jan 2017Dismissed
Ram Bahadur Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 370
Constitution of India, 1950 - Article 226
High Courts10 Jan 2017Disposed Off
Raghunandan Koerie Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 250 : (2017) 2 JLJR 372
High Courts10 Jan 2017Disposed Off
Sheo Prasad Das Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 403
Constitution of India, 1950 - Article 226
High Courts10 Jan 2017Dismissed
Pradeep Kumar Singh Vs Sahodara Devi
Jharkhand High Court · (2017) 2 JBCJ 308
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 5
High Courts10 Jan 2017Dismissed
American Ravidas Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 421
Constitution of India, 1950 - Article 226
High Courts10 Jan 2017Disposed Off
Shanti Kumar Jha Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 431
Constitution of India, 1950 - Article 226
High Courts10 Jan 2017Dismissed
Jyoti Devi Vs Ashok Tamboli
Jharkhand High Court · (2017) 2 JBCJ 263
Hindu Marriage Act, 1955 - Section 13, Section 13B
High Courts10 Jan 2017Dismissed
Samim Mia Vs Union of India
Jharkhand High Court · (2017) 2 JBCJ 317 : (2017) 2 JLJR 301
High Courts09 Jan 2017
Zahir Seikh Son of Artab Sk Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0257
Indian Registration Act, 1908, Section 72
High Courts09 Jan 2017
Ravinder Singh Mand & Ors. Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0233
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 21Rule 97
High Courts09 Jan 2017
Rajendra Paswan Vs State of Jharkhand & Ors.
Jharkhand High Court · (2017) 01 JH CK 0219
Indian Penal Code, 1860, Section 279, Section 304A - Rash driving or riding on a public way - Causing death by negligence