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Jharkhand High Court judgments

29,567 judgments · page 518 of 1,479

High Courts17 Nov 2016Disposed Off

Sahdeo Mehra Vs Union of India through C.B.I

Jharkhand High Court · (2017) 1 AIRJharR 166 : (2017) 1 ECrC 572

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 420Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
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High Courts16 Nov 2016Dismissed

M/s R.D.S. Bricks Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 485 : (2017) 7 FLT 187 : (2017) 1 JBCJ 10 : (2017) 1 JCR 433 : (2016) 4 JLJR 704

Environment (Protection) Act, 1986 - Section 3National Greens Tribunal Act, 2010 - Section 14, Section 29, Section 30, Section 38(5)
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