High Courts24 May 2017
Nanhaku Ram Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0043
Hindu Marriage Act, 1955, Section 13(1)(i-a) - Divorce
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 474 of 1,479
High Courts24 May 2017
Dipak Kumar Rao @ Deepak Kumar @ Piku Rao Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0034
Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arrestForest Act, 1927, Section 33 - Penalties for acts in contrav
High Courts24 May 2017
Dinesh Soren @ Kunda Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0032
Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Sect
High Courts24 May 2017
Dinesh Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0030
Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 120B, Se
High Courts22 May 2017
Divisional Manager, National Insurance Co. Ltd. Vs Chinta Devi & Anr.
Jharkhand High Court · (2017) 05 JH CK 0036
High Courts22 May 2017
Dineshwar Sahu son of Shri Helkhori Sahu Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0033
Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arrestForest Act, 1927, Sections 33
High Courts19 May 2017
Dipesh Chakraborty Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0035
Code of Criminal Procedure, 1973, Section 357(a) - Order to pay compensation
High Courts19 May 2017
Dinesh Mahato Vs Union of India
Jharkhand High Court · (2017) 05 JH CK 0031
Code of Criminal Procedure, 1973, Section 357(a) - Order to pay compensation
High Courts18 May 2017
Daymanti Devi wife of Gujar Kolh Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0028
Indian Penal Code, 1860, Section 324, Section 307, Section 323, Section 342, Section 504, Section 341 - Volu
High Courts18 May 2017
Damodar Valley Corporation Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0026
Indian Penal Code, 1860, Section 120B, Section 420 -Prevention of Corruption Act,1988, Section 13(2), Section 13 (1)(d)
High Courts17 May 2017Disposed
Darbari Murmu, Anr. Vs State of Bihar
Jharkhand High Court · (2017) 05 JH CK 0027
Indian Penal Code, 1860, Section 420, Section 34, Section 406 - Cheating and dishonestly inducing delivery of property - Acts done by several persons in furtherance of comm
High Courts17 May 2017
Dablu Mian @ Akhtar @ Dablu Mia Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0025
Indian Penal Code, 1860, Section 302 - Punishment for murder
High Courts16 May 2017Dismissed
Sunita Kumari Vs The State of Jharkhand, & Anr.
Jharkhand High Court · (2017) 05 JH CK 0052
Constitution of India, Article 14, Article 226 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Power of High Courts
High Courts16 May 2017Allowed
Sunil Kumar Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0051
Pension Rules, 1950, Rule 43 (b)
High Courts16 May 2017
Deb Bansh Mahto Vs Prem Prakash Sharma, Secretary
Jharkhand High Court · (2017) 05 JH CK 0029
Indian Penal Code, 1860, Section 302, Section 34, Section 324, Section 307, Section 323 - Punishment for murder - Acts done by sev
High Courts16 May 2017Allowed
Court on its own Motion Vs NIL
Jharkhand High Court · (2017) 05 JH CK 0024
Indian Penal Code, 1860, Section 201, Section 34, Section 304B - Causing disappearance of evidence of offence or giving false information to screen offender - Acts done by
High Courts16 May 2017Dismissed
Constable B.N. Sharma Vs The Union of India representing Central Industrial Security Force, & ors.
Jharkhand High Court · (2017) 05 JH CK 0023
Indian Penal Code, 1860, Section 302, Section 34, Section 324, Section 307, Section 323, Section 326,
High Courts11 May 2017
Shanti Kumar Jha Vs The State of Jharkhand & Ors
Jharkhand High Court · (2017) 05 JH CK 0045
High Courts11 May 2017
Confederation of Real Estate Developers Association of India Vs The State of Jharkhand
Jharkhand High Court · (2017) 05 JH CK 0022
Indian Penal Code, 1860, Section 379, Section 461 - Punishment for theft - Dishonestly breaking open receptacle containing property
High Courts11 May 2017
Christopher Kujur Vs The Union of India
Jharkhand High Court · (2017) 05 JH CK 0021
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467, Section 34, Section 323,