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Jharkhand High Court judgments

29,501 judgments · page 251 of 1,476

High Courts12 Jan 2021Disposed Of

Priyesh Kumar Verma Vs Union Of India And Ors

Jharkhand High Court · (2021) 01 JH CK 0129

Administrative Tribunal Act, 1985 — Section 20, 20(2)(b), 21, 22(2)Air Corporations Act, 1953 — Section 34Constitution Of India, 1950 — Article 13(3)(a), 77, 77(1), 77(2), 166(1), 166(2)
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High Courts11 Jan 2021

Abdul Sattar Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0127

Indian Penal Code, 1860 — Section 120B, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)
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High Courts11 Jan 2021Allowed

Sunil Oraon Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0126

Indian Penal Code, 1860 — Section 147, 148, 149, 341, 342, 323, 387, 395, 504, 506Criminal Law Amendment Act, 1932 — Section 17
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High Courts11 Jan 2021Allowed

Mahendra Singh Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0125

Indian Penal Code, 1860 — Section 366A, 376(i)Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
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High Courts11 Jan 2021Allowed

Mustafizullah Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0124

Indian Penal Code, 1860 — Section 34, 313, 341, 323, 376(2), 448, 504, 506Protection Of Children from Sexual Offences Act, 2012 — Section 6, 8
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High Courts11 Jan 2021

Ful Kumari Devi @ Fulwari Devi Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0122

Indian Penal Code, 1860 — Section 363, 365, 366(A), 367, 368, 370, 372Inter-State Migrant Workmen (Regulation Of Employment and Conditions Of Service) Act, 1979 — Section 25, 26Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 75, 79
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