High Courts15 Jan 2021
Sagar Munda And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0180
Indian Penal Code, 1860 — Section 34, 201, 302Prevention of Witch (Daain) Practices Act, 1999 — Section 3, 4, 5
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 249 of 1,476
High Courts15 Jan 2021Dismissed
Md. Sajid @ Machis Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0179
Indian Penal Code, 1860 — Section 34, 302, 307, 324, 325
High Courts15 Jan 2021
Subham Bodra @ Budhram Bodra Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0178
Indian Penal Code, 1860 — Section 34, 201, 302Prevention of Witch (DAAIN) Practices Act, 1999 — Section 3, 4
High Courts15 Jan 2021Allowed
Lalta Prasad @ Lalta Yadav Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0177
Indian Penal Code, 1860 — Section 366, 366A, 376
High Courts15 Jan 2021Dismissed
Gullu Mahato And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0176
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 504Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2021Dismissed
Binay Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0175
Indian Penal Code, 1860 — Section 34, 147, 149, 323, 307, 337, 341, 504Probation of the Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2021Dismissed
Kunal Kishor Sharma Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0174
Indian Penal Code, 1860 — Section 307, 376, 379, 452, 511Code Of Criminal Procedure, 1973 — Section 164, 222, 313
High Courts15 Jan 2021Dismissed
Baleshwar Hansda And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0173
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379, 447Code Of Criminal Procedure, 1973 — Section 144
High Courts14 Jan 2021Allowed
Imam Ansari Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0172
Indian Penal Code, 1860 — Section 323, 341, 354, 448 506Protection of Children from Sexual Offences Act, 2012 — Section 8, 12
High Courts14 Jan 2021Allowed
Horil Yadav And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0171
Indian Penal Code, 1860 — Section 34, 302, 328
High Courts14 Jan 2021Allowed
Ankit Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0170
Indian Penal Code, 1860 — Section 34, 414Drugs and Cosmetics Act, 1940 — Section 18(c ), 27(b)(ii)
High Courts14 Jan 2021Allowed
Ranjit Mahto @ Ranjeet Mahto Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0169
Indian Penal Code, 1860 — Section 34, 313, 376
High Courts14 Jan 2021Allowed
Ajay Noniya And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0168
Indian Penal Code, 1860 — Section 120(B), 414
High Courts14 Jan 2021Allowed
Pinki Devi Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0167
Indian Penal Code, 1860 — Section 34, 147, 149, 323, 325, 341, 354, 354B, 448, 452, 500, 504, 506, 509
High Courts14 Jan 2021Allowed
Vikash Rajak Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0166
Indian Penal Code, 1860 — Section 376DCode Of Criminal Procedure, 1973 — Section 164
High Courts14 Jan 2021Allowed
Izhar Khan @ Hafiz Izhar @ Md. Izhar Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0165
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341, 354, 379, 506
High Courts14 Jan 2021
Pat Munda @ Pait @ Joseph Mundu Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0164
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts14 Jan 2021Allowed
Anand Mahto @ Anand Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0163
Indian Penal Code, 1860 — Section 354(D), 376, 506, 509Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 12Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Jan 2021Allowed
Pradyumn Murmu Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0162
Indian Penal Code, 1860 — Section 366(A), 376Protection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Jan 2021Dismissed
Sourav Bhagat Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0161
Indian Penal Code, 1860 — Section 376DCode Of Criminal Procedure, 1973 — Section 164