COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 248 of 1,476

High Courts01 Feb 2021Allowed

Sajid Ali Vs State of Jharkhand

Jharkhand High Court · (2021) 02 JH CK 0015

Indian Penal Code, 1860 — Section 34, 188, 269, 290, 414Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(B)Drugs and Cosmetics Act, 1940 — Section 18(C), 27(b)(ii) Disaster Management Act, 2005 — Section 51

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High Courts01 Feb 2021Allowed

Sandeep @ Kail Yadav Vs State of Jharkhand

Jharkhand High Court · (2021) 02 JH CK 0014

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17

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High Courts01 Feb 2021Allowed

Manish Kumar Pandit @ Manish Kumar Vs State of Jharkhand

Jharkhand High Court · (2021) 02 JH CK 0013

Indian Penal Code, 1860 — Section 34, 376(D), 506Protection of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164

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High Courts01 Feb 2021Allowed

Raghuveer Prasad @ Raghuveer Kumar @ Raghuveer Kumar (Prasad) Vs State of Jharkhand

Jharkhand High Court · (2021) 02 JH CK 0012

Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)

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High Courts01 Feb 2021Allowed

Sattar Sheikh And Ors Vs State of Jharkhand

Jharkhand High Court · (2021) 02 JH CK 0011

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts01 Feb 2021Allowed

Rukmini Devi And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2021) 02 JH CK 0010

Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 304B

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High Courts01 Feb 2021Disposed Of

Nirmal Dhodray And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2021) 02 JH CK 0009

Constitution of India, 1950 — Article 14, 16, 34(1)(d)

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High Courts01 Feb 2021Allowed

Sudhir Chandra Mahto And Ors Vs Union of India

Jharkhand High Court · (2021) 02 JH CK 0008

Railways Act, 1989 — Section 123(c)(2), 124A

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High Courts01 Feb 2021Dismissed

Union of India Vs Chameli Devi And Ors

Jharkhand High Court · (2021) 02 JH CK 0007

Railways Act, 1989 — Section 123(c), 123(b)(i), 123(c)(2), 124A

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High Courts01 Feb 2021Allowed

Sita Devi Vs Union of India

Jharkhand High Court · (2021) 02 JH CK 0006

Railways Act, 1989 — Section 123(c)(2), 124A

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High Courts01 Feb 2021Allowed

Sabita Devi & Others Vs Union of India

Jharkhand High Court · (2021) 02 JH CK 0005

Railways Act, 1989 — Section 123(c)(2), 124A

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High Courts01 Feb 2021Allowed

Turtan Samad Vs Union of India

Jharkhand High Court · (2021) 02 JH CK 0004

Railways Act, 1989 — Section 2(29), 123(b), 123b(ii), 123(c)(2), 124A

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High Courts01 Feb 2021Allowed

Sarita Devi & Others Vs Union of India

Jharkhand High Court · (2021) 02 JH CK 0003

Railways Act, 1989 — Section 123(c)(2), 124A

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High Courts01 Feb 2021Allowed

Vijay Kumar Sinha And Ors Vs Union of India

Jharkhand High Court · (2021) 02 JH CK 0002

Railways Act, 1989 — Section 123(c)(2)Bihar Recoganization Act, 2000 — Section 34Jharkhand High Court Rules, 2001 — Rule 84

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High Courts01 Feb 2021Dismissed

Tara Shahdeo Vs Union of India And Ors

Jharkhand High Court · (2021) 02 JH CK 0001

Indian Penal Code, 1860 — Section 120B, 298, 323, 354A, 376, 496, 498A, 506Hindu Marriage Act, 1955 — Section 12, 12(I)(c)Code Of Criminal Procedure, 1973 — Section 436, 436A

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High Courts15 Jan 2021

Dilip Kumar Routh @ Raut Vs State of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0185

Indian Penal Code, 1860 — Section 365, 366, 370(A), 376D, 372, 373, 420Immoral Traffic (Prevention) Act, 1956 — Section 3, 4

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High Courts15 Jan 2021Dismissed

Saibun Khatoon @ Saiboon Khatoon Vs State of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0184

Indian Penal Code, 1860 — Section 147, 149, 307, 323, 341, 379, 504

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High Courts15 Jan 2021Dismissed

Nagendra Vishwakarma Vs State of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0183

Indian Penal Code, 1860 — Section 34, 304B

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High Courts15 Jan 2021Allowed

Ashok Kumar Rai Vs State of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0182

Indian Penal Code, 1860 — Section 34, 120(B), 302, 307Arms Act, 1959 — Section 27

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High Courts15 Jan 2021Allowed

Arun Agrawal @ Arun Kumar Agrawal And Ors Vs State of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0181

Code Of Criminal Procedure, 1973 — Section 41A, 438Jharkhand Minor Minerals (Concession) Rule, 2004 — Rule 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 21

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