High Courts03 Feb 2021Disposed Of
M/s Kohinoor Steel Private Limited Vs Union of India And Ors
Jharkhand High Court · (2021) 02 JH CK 0043
Insolvency & Bankruptcy Code, 2016 — Section 9, 9(5), 13, 14, 15, 15(1)(b), 31(1), 33
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Jharkhand High Court judgments
29,501 judgments · page 246 of 1,476
High Courts03 Feb 2021Disposed Of
Annapurna Devi And Ors Vs Allahabad Bank, Kolkata And Ors
Jharkhand High Court · (2021) 02 JH CK 0042
Constitution Of India, 1950 — Article 14, 226
High Courts03 Feb 2021Disposed Of
Ram Vyas Prasad Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0041
High Courts03 Feb 2021Disposed Of
Kusum Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0040
High Courts03 Feb 2021Disposed Of
Madan Kumar Yadav Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0039
High Courts03 Feb 2021Disposed Of
Niranjan Kumar And Ors Vs Chief Secretary, State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0038
High Courts03 Feb 2021Disposed Of
Ashok Kumar Vs e State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0037
High Courts02 Feb 2021
Rani Sati Smelters Private Limited Vs Union of India & others
Jharkhand High Court · (2021) 02 JH CK 0221
High Courts02 Feb 2021
M/S. Ambey Mining Pvt. Ltd Vs Principal Director, General
Jharkhand High Court · (2021) 02 JH CK 0220
High Courts02 Feb 2021Disposed Of
Madan Hadi Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2021) 02 JH CK 0219
High Courts02 Feb 2021Dismissed
Barun Konar Vs Sameena Jahan And Ors
Jharkhand High Court · (2021) 02 JH CK 0218
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 3(2)Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2011 — Section 11(1)(c), 14
High Courts02 Feb 2021Allowed
Sarfuddin Ansari Vs M/S Bharat Cocking Coal Limited And Ors
Jharkhand High Court · (2021) 02 JH CK 0217
High Courts02 Feb 2021Disposed Of
Bipin Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0216
High Courts02 Feb 2021Allowed
Ranjeet Kumar Das Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0215
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66B, 66C, 66D, 84C
High Courts02 Feb 2021Partly Allowed
Divisional Manager, National Insurance Company Ltd Vs Sunaina Devi And Ors
Jharkhand High Court · (2021) 02 JH CK 0214
Motor Vehicles Act, 1988 — Section 140, 149(2)(a)(i)(c)
High Courts02 Feb 2021Disposed Of
Ramji Prasad Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0213
Jharkhand Buildings (Lease, Rent & Eviction) Control Act, 2011 — Section 39
High Courts02 Feb 2021Disposed Of
Manjula Sanga And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0212
High Courts02 Feb 2021Allowed
M/s New India Assurance Company Ltd. Vs Sarwari Khatoon & Others
Jharkhand High Court · (2021) 02 JH CK 0211
Motor Vehicles Act, 1988 — Section 66, 147, 147(2), 149, 170
High Courts02 Feb 2021Allowed
Sarfaraz Ahmad @ Sarfaraz Alam @ Sarfaraz Ansari Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0210
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(Va), 14, 14A, 14A(ii), 14A)(2)Prevention of Children from Sexual Offences Act, 2012 — Section 4, 8, 28, 28(1), 28(2), 42ACode Of Criminal Procedure, 1973 — Section 167, 439
High Courts02 Feb 2021Allowed
Arvind Kumar Sinha Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0036
Jharkhand Service Code, 2001 — Rule 99, 100Bihar/Jharkhand Pension Rules, 2000 — Rule 43(b)