High Courts05 Feb 2021Disposed Of
Dr. Krishna Nand Sharma Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0063
Jharkhand State Universities Act, 2000 — Section 4(1)(14)
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 245 of 1,476
High Courts05 Feb 2021Disposed Of
Dr. Anil Kumar Barnwal Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0062
Jharkhand State Universities Act, 2000 — Section 4(1)(14)
High Courts05 Feb 2021Allowed
Dhiren Thakur And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0061
Indian Penal Code, 1860 — Section 366(A), 368, 376, 379Code Of Criminal Procedure, 1973 — Section 281
High Courts05 Feb 2021Disposed Of
Bhagwan Prasad Baranwal And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0060
Indian Penal Code, 1860 — Section 108, 109, 419, 464, 465, 468, 471Indian Registration Act, 1908 — Section 82Probation of Offenders Act, 1907 — Section 4
High Courts05 Feb 2021Disposed Of
Badal Chandra Pathak Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0059
Indian Penal Code, 1860 — Section 409Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Feb 2021Dismissed/Disposed Of
Pahalu Saha And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0058
Indian Penal Code, 1860 — Section 34, 49, 147, 148, 302, 307, 323, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 313, 357, 397, 401
High Courts04 Feb 2021Allowed
Samir Bankira Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0057
Indian Penal Code, 1860 — Section 398Arms Act, 1959 — Section 25(1-A), 25(1-B)a, 26, 35
High Courts04 Feb 2021Dismissed
Sikandra Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0056
Indian Penal Code, 1860 — Section 201, 304B
High Courts04 Feb 2021Allowed
Neel Kamal Pradhan Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0055
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Feb 2021Allowed
Rahul Singh Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0054
Indian Penal Code, 1860 — Section 363, 376DA, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Feb 2021Allowed
Raj Kumar Sharma Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0053
Indian Penal Code, 1860 — Section 34, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Feb 2021Disposed Of
Sunil Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0052
High Courts04 Feb 2021Allowed
M/s Turret Industrial Security Pvt. Ltd. Vs Union of India And Ors
Jharkhand High Court · (2021) 02 JH CK 0051
Central Goods and Services Tax (CGST) Act 2017 — Section 29(2)(c), 79(1)(c)Central Goods and Services Tax (CGST) Rules, 2017 — Rule 22(1), 22(2)
High Courts04 Feb 2021Allowed
Jaiprakash Mandal And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0050
High Courts04 Feb 2021Allowed
Paritosh Kumar Rai Vs Union of India And Ors
Jharkhand High Court · (2021) 02 JH CK 0049
Constitution of India, 1950 — Article 311, 311(2)
High Courts04 Feb 2021Disposed Of
Ramkumar Prajapati Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0048
High Courts04 Feb 2021Allowed
Amit Lohra Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0047
High Courts04 Feb 2021Dismissed
M/s La Opala RG Ltd. Vs Commissioner of Central Excise & Service Tax, Ranchi
Jharkhand High Court · (2021) 02 JH CK 0046
Central Excise Act, 1944 — Section 11B, 11B(2), 11B(3), 11B(5), 12A, 35EECustoms Tariff Act, 1975 — Section 3, 3(2), 4, 4ACustoms Tariff Act, 1985 — Section 3
High Courts03 Feb 2021Disposed Of
Karmu Ram Nayak And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0045
Bihar (now Jharkhand) Public Land Encroachment, 1956 — Section 3, 4, 5, 6
High Courts03 Feb 2021Disposed Of
Ashok Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0044