High Courts10 Feb 2021Allowed
Sona Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0103
Indian Penal Code, 1860 — Section 354(A), 376, 511Protection Of Children from Sexual Offences Act, 2012 — Section 8
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Jharkhand High Court judgments
29,501 judgments · page 243 of 1,476
High Courts10 Feb 2021Allowed
Rajesh Kumar Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0102
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Feb 2021Allowed
Manjhi Marandi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 CK 0001
Indian Penal Code, 1860 — Section 376(D), 379
High Courts10 Feb 2021
Akash Kumar Ravi @ Marandi Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0101
Indian Penal Code, 1860 — Section 302
High Courts10 Feb 2021Disposed Of
Bagha Singh @ Subash Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0100
Arms Act, 1959 — Section 25(1)(b)(a), 26, 27, 30, 35
High Courts10 Feb 2021Allowed
Bachchoo Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0099
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts10 Feb 2021Disposed Of
Rekha Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0098
Constitution Of India, 1950 — Article 226
High Courts10 Feb 2021Disposed Of
Avisekh Das And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0097
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Feb 2021Dismissed
Chandeshwar Rai Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0096
Indian Penal Code, 1860 — Section 120B, 149, 409, 420, 467, 468, 471, 477(A), 506Bihar (Jharkhand) Prevention Of Specified Corrupt Practices Act, 1983 — Section 6
High Courts10 Feb 2021
Lalbir Oraon Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0095
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts10 Feb 2021
Sanjay Sao @ Sanjay Kumar Gupta And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0094
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 354, 379, 504, 506
High Courts10 Feb 2021
Bablu Mandal Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0093
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts10 Feb 2021Allowed
Shiweshwar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0091
Indian Penal Code, 1860 — Section 34, 302
High Courts10 Feb 2021Allowed
Asharfi Thakur Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0090
Indian Penal Code, 1860 — Section 34, 406, 409, 420, 467, 468, 471
High Courts10 Feb 2021Allowed
Rahul Sharma Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0089
Indian Penal Code, 1860 — Section 34, 386Arms Act, 1959 — Section 25(1B)a, 26, 35Criminal Law Amendment Act, 1932 — Section 17
High Courts10 Feb 2021Allowed
Rahul Kumar Sah Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0088
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Feb 2021Allowed
Birendra Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0087
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Feb 2021Allowed
Samresh Ganjhu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0086
Code Of Criminal Procedure, 1973 — Section 125, 438(2)
High Courts10 Feb 2021Allowed
Rajesh Kumar Singh @ Rajesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0085
Indian Penal Code, 1860 — Section 376(D) Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Feb 2021Allowed
Azharuddin Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0084
Code Of Criminal Procedure, 1973 — Section 438(2)