High Courts17 Feb 2021Allowed
Golden Miyan @ Golden Alam Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0143
Indian Penal Code, 1860 — Section 34, 307, 324, 326Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 241 of 1,476
High Courts17 Feb 2021
Bipin Bihari Singh Vs State of Jharkhand & Ors
Jharkhand High Court · (2021) 02 JH CK 0142
Jharkhand Service Code, 2001 — Rule 58, 103
High Courts17 Feb 2021Disposed Of
Murari Bhagat Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0141
Jharkhand Engineering Services Recruitment Rules, 2016 — Rule 3, 7(III), 7(IV)
High Courts17 Feb 2021Dismissed
Subodh Kumar Sharma Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0140
Indian Penal Code, 1860 — Section 107, 306
High Courts17 Feb 2021Allowed
Central Coalfields Limited Vs Custom Excise and Appellate Tribunal And Ors
Jharkhand High Court · (2021) 02 JH CK 0139
Companies Act, 1956 — Section 615Central Excise Salt Act, 1944 — Section 11B
High Courts17 Feb 2021Allowed
Sushma Kumari @ Sushma Kumari Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0138
Bihar Education Code, 1961 — Rule 27, 97(xi)Constitution of India, 1950 — Article 14, 19
High Courts15 Feb 2021
Manorama Jha Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0137
Constitution Of India, 1950 — Article 300A
High Courts15 Feb 2021Allowed
Rabi Bhushan Choubey Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0136
High Courts15 Feb 2021Dismissed
U.O.I. (G.M./SER/KOL) Vs Saroj Devi
Jharkhand High Court · (2021) 02 JH CK 0135
Railways Act, 1989 — Section 2(29), 123(c), 124A
High Courts15 Feb 2021Allowed
Mina Devi And Ors Vs Union of India
Jharkhand High Court · (2021) 02 JH CK 0134
Railways Act, 1989 — Section 123(c)(2)
High Courts15 Feb 2021
Hindalco Industries Limited Vs State of Jharkhand & Ors.
Jharkhand High Court · (2021) 02 JH CK 0133
Forest (Conservation) Act, 1980 — Section 2
High Courts15 Feb 2021
M. Kiran Kumar Rao Vs Union of India And Ors
Jharkhand High Court · (2021) 02 JH CK 0132
Constitution Of India, 1950 — Article 14, 16
High Courts15 Feb 2021Disposed Of
M/s Sarveshwari Construction Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0131
Constitution Of India, 1950 — Article 226
High Courts12 Feb 2021Allowed
Dwarika Ram And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0130
Code Of Criminal Procedure, 1973 — Section 438, 438(2) Indian Penal Code, 1860 — Section 147,149, 188, 307, 323, 325, 379, 504
High Courts12 Feb 2021Disposed Of
Sandeep @ Sandeep Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0129
Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Feb 2021Dismissed
Haridwar Prasad Bhagat And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0128
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 419, 420, 458, 467, 468, 472, 471, 506Code Of Criminal Procedure, 1973 — Section 161, 162, 313Arms Act, 1959 — Section 27
High Courts12 Feb 2021Allowed
Ram Gupta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0127
High Courts12 Feb 2021
Dhanya Bhooti Enterprises Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 02 JH CK 0126
Specific Relief Act, 1963 — Section 31Code Of Civil Procedure, 1908 — Section 9Registration Act, 1908 — Section 82, 83
High Courts11 Feb 2021Allowed
Chhotu Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0125
Indian Penal Code, 1860 — Section 33, 147, 148, 149, 225(A), 295(A), 307, 341, 342, 353, 427, 504, 506Damage to Public Property Act, 1984 — Section 3Bihar Control Of the Use And Play Of Loud Speakers Act, 1955 — Section 3
High Courts11 Feb 2021Allowed
Arvind Ram Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0124
Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 419, 420, 467, 468, 472