High Courts23 Feb 2021Allowed
Imtiyaz Ansari @ Imtiyaz Ansari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0185
Code Of Criminal Procedure, 1973 — Section 319
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 239 of 1,476
High Courts23 Feb 2021Allowed
Banke Bihari Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0184
High Courts23 Feb 2021Dismissed
Ayodhya Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0182
High Courts23 Feb 2021Dismissed
Shiva Sahkari Grihnirman Samitee Ltd. Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0181
Jharkhand Co-operative Society Act, 1935 — Section 48(7)Bihar Co-operative Societies Act, 1935 — Section 48(1)Jharkhand Co-operative Societies Rules, 1959 — Rule 14(2)
High Courts23 Feb 2021Allowed
Surendra Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0180
High Courts23 Feb 2021Dismissed
M/s Nagarmal Modi Seva Sadan Vs Employees' Provident Fund Organization, Regional Office, Ranchi And Ors
Jharkhand High Court · (2021) 02 JH CK 0179
Employees' Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7-A (1)(b), 7I, 7Q, 14B, 15(2), 17(5)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24
High Courts23 Feb 2021Dismissed
M/s Jai Bajrang Walee Stone Works Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0178
Bengal Ferries Act, 1885 — Section 2(a), 2(f), 6, 7, 14, 14(1)(b), 16, 27(2)Bihar Reorganisation Act, 2000 — Section 85Constitution Of India, 1950 — Article 136
High Courts22 Feb 2021
Usha Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0177
Indian Penal Code, 1860 — Section 323, 341, 354BScheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 147, 438(2)
High Courts22 Feb 2021Dismissed
Md. Alam Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0176
Code Of Criminal Procedure, 1973 — Section 216, 313, 415, 420Indian Penal Code, 1860 — Section 120B, 406, 415, 420
High Courts22 Feb 2021Disposed Of
Anil Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0174
High Courts22 Feb 2021Disposed Of
Neera Parmar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0173
High Courts22 Feb 2021Dismissed
Manager, National Insurance Company Ltd.& Anr Vs Makho Devi & Others
Jharkhand High Court · (2021) 02 JH CK 0172
Insurance Act, 1938 — Section 64VB
High Courts22 Feb 2021Dismissed
Reliance General Insurance Company Limited Vs Kiran Kumari & Others
Jharkhand High Court · (2021) 02 JH CK 0171
High Courts22 Feb 2021Allowed
Rupa Devi & Others Vs Bijay Kumar Burman & Another
Jharkhand High Court · (2021) 02 JH CK 0170
Motor Vehicles Act, 1988 — Section 140
High Courts22 Feb 2021Allowed
Santosh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0169
Jharkhand Elementary School Teachers Appointment Rule, 2012 — Rule 21(ii)(b)Constitution Of India, 1950 — Article 14, 16, 226
High Courts22 Feb 2021Allowed
Laxmi Narayan Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0168
Bihar State Universities Act, 1976 — Section 4(1)(14)
High Courts19 Feb 2021Disposed Of
Rakesh Pandey Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0167
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 357(3)
High Courts19 Feb 2021Dismissed
Baldeo Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0166
Indian Penal Code, 1860 — Section 34, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts19 Feb 2021Dismissed
Raghubir Singh Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0165
Dowry Prohibition Act, 1961 — Section 2, 3, 4Indian Penal Code, 1860 — Section 34, 304B, 323, 406, 498A
High Courts19 Feb 2021Dismissed
Chiraguddin Sheikh @ Chiraguddin And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0164
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324