High Courts26 Feb 2021Disposed Of
Sachchida Nand Das Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0205
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 238 of 1,476
High Courts26 Feb 2021Disposed Of
Dr. Deepak Singh Vs Coal India Limited And Ors
Jharkhand High Court · (2021) 02 JH CK 0204
Constitution of India, 1950 — Article 14
High Courts26 Feb 2021Disposed Of
Anchal Kumar Upadhyay Vs Director General, Central Industrial Security Force And Ors
Jharkhand High Court · (2021) 02 JH CK 0203
High Courts25 Feb 2021Allowed
Om Prakash Gupta Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0202
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts25 Feb 2021Dismissed
Pramod Prasad Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0201
Jharkhand Service Code, 2001 — Rule 97Jharkhand Government Servant (Classification, Control and Appeal) Rules, 2016 — Rule 9(6)(a), 9(6)(b), 9(6)(c)
High Courts25 Feb 2021Disposed Of
M. Govind Raju Vs Union of India And Ors
Jharkhand High Court · (2021) 02 JH CK 0200
Constitution Of India, 1950 — Article 311(2)
High Courts25 Feb 2021Dismissed
Panchanand Pandey Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0199
Indian Penal Code, 1860 — Section 34, 323, 341, 354
High Courts25 Feb 2021Dismissed
Sunita Devi Vs Central Coalfields Ltd. And Ors
Jharkhand High Court · (2021) 02 JH CK 0198
Constitution of India, 1950 — Article 226
High Courts24 Feb 2021
Manik Karmakar Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0197
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 376
High Courts24 Feb 2021Allowed
Savita Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0196
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 324, 325
High Courts24 Feb 2021Allowed
Chillo Devi @ Baby Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0195
Indian Penal Code, 1860 — Section 120B, 302
High Courts24 Feb 2021Dismissed
Anil Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0194
High Courts24 Feb 2021Dismissed
M/s Himanchal Construction Company Pvt. Ltd, Jamshedpur And Ors Vs Union Of India And Ors
Jharkhand High Court · (2021) 02 JH CK 0193
Central Excise Act, 1944 — Section 14Finance Act, 1994 — Section 78A
High Courts24 Feb 2021Allowed
Awadhesh Prasad Mehta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0192
Civil Services (Classification, Control & Appeal) Rules, 1930 — Rule 55Jharkhand Pension Rules, 2000 — Rule 43(b), 139(a), 139(b)
High Courts24 Feb 2021Allowed
Sushila Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0191
Jharkhand Service Code, 2001 — Rule 220, 227
High Courts24 Feb 2021Dismissed
Amit Kumar Vs Union Of India And Ors
Jharkhand High Court · (2021) 02 JH CK 0190
Constitution Of India, 1950 — Article 226
High Courts23 Feb 2021Allowed
Sanjay Mandal Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0189
Indian Penal Code, 1860 — Section 120(B), 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(C), 66(D)
High Courts23 Feb 2021Allowed
Alok Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0188
Indian Penal Code, 1860 — Section 34, 341, 386, 387, 452Criminal Law Amendment Act, 1932 — Article 17
High Courts23 Feb 2021Allowed
Ibrar Khan @ Mohammad Guddu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0187
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Feb 2021Allowed
Rajesh Kumar @ Rajesh Kumar Ravi Vs State Of Jharkhand through ACB & Anr.
Jharkhand High Court · (2021) 02 JH CK 0186
Prevention Of Corruption Act, 1988 — Section 7(a)