High Courts02 Mar 2021Dismissed
Madan Rajwar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0017
Indian Penal Code, 1860 — Section 147, 148, 379, 385, 427, 451, 504
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 237 of 1,476
High Courts02 Mar 2021Dismissed
Branch Manager Ms. New India Assurance Company Limited And Ors Vs Pinki Devi & Ors
Jharkhand High Court · (2021) 03 JH CK 0016
Motor Vehicles Act, 1988 — Section 140
High Courts02 Mar 2021Dismissed
Romola Kisku Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0015
Constitution Of India, 1950 — Article 226
High Courts02 Mar 2021Disposed Of
Anil Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0014
High Courts02 Mar 2021Dismissed
Bharat Engineering and Body Building Company Private Ltd., Jamshedpur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0013
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts02 Mar 2021Disposed Of
Lal Bihari Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0012
High Courts02 Mar 2021Disposed Of
Mithila Prasad Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0011
High Courts02 Mar 2021
Sunita Ganguly And Ors Vs Principal Commissioner, Central GST & Central Excise, Ranchi And Ors
Jharkhand High Court · (2021) 03 JH CK 0010
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9Finance Act, 2015 — Section 109(1)Finance Act, 1994 — Section 66D
High Courts02 Mar 2021Allowed
Amresh Kumar Jha Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0009
Public Works Department, — Rule 60Jharkhand Service Code, 2001 — Rule 89, 288
High Courts02 Mar 2021Dismissed
Shobha Sinha Vs Union Of India
Jharkhand High Court · (2021) 03 JH CK 0008
Code Of Criminal Procedure, 1973 — Section 389, 389(1)
High Courts02 Mar 2021Allowed
D.P. Sinha And Ors Vs M/s Coal India Limited And Ors
Jharkhand High Court · (2021) 03 JH CK 0007
Constitution Of India, 1950 — Article 14, 16(1), 226(2), 309
High Courts02 Mar 2021Allowed
Kalu Lama @ Nepali Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0006
Indian Penal Code, 1860 — Section 392, 402
High Courts01 Mar 2021Dismissed
Bachi Devi And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0005
High Courts01 Mar 2021Disposed Of
Manoj Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0004
High Courts01 Mar 2021Disposed Of
Brij Bhushan Rai Vs Jharkhand State Housing Board And Ors
Jharkhand High Court · (2021) 03 JH CK 0003
High Courts01 Mar 2021Disposed Of
Brij Bhushan Rai Vs Jharkhand State Housing Board And Ors
Jharkhand High Court · (2021) 03 JH CK 0002
High Courts01 Mar 2021Allowed
Fulena Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0001
Indian Penal Code, 1860 — Section 364, 415Bihar Pension Rules, 1950 — Rule 101(a)Constitution of India, 1950 — Article 16, 32, 226
High Courts26 Feb 2021Allowed
Lokesh Mahto @ Lokesh Ranjan Mahto Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0208
High Courts26 Feb 2021Allowed
Susen Mahto And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0207
Probation of Offenders Act, 1907 — Section 4
High Courts26 Feb 2021Disposed Of
Santosh Kumar Mishra And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0206