High Courts11 Feb 2021Allowed
Ganesh Uraon And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0123
Indian Penal Code, 1860 — Section 34, 364, 364APrevention Of Witch (DAAIN) Practices Act, 1999 — Section 3, 4
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 242 of 1,476
High Courts11 Feb 2021Allowed
Haridowar Yadav @ Sunil Kumar Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0122
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Feb 2021Dismissed
Md. Firoz Alam @ Feroj Seikh @ Feroj Sk Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0121
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Foreigners Act, 1946 — Section 14, 14A
High Courts11 Feb 2021Allowed
Binu Munda Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0120
Indian Penal Code, 1860 — Section 34, 364Criminal Law Amendment Act, 1932 — Section 17
High Courts11 Feb 2021Allowed
Indrajeet Leyangi @ Amar Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0119
Indian Penal Code, 1860 — Section 34, 413, 414Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(ii)
High Courts11 Feb 2021Allowed
Binod Bhuiyan @ Kattapa Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0118
Indian Penal Code, 1860 — Section 34, 384, 386, 427, 435Arms Act, 1959 — Section 25(1B)a, 26, 35Explosive Substances Act, 1883 — Section 3, 4
High Courts11 Feb 2021Allowed
Manish Lohra Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0117
Indian Penal Code, 1860 — Section 376DAProtection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Feb 2021Allowed
Ansur Seikh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0116
Code Of Criminal Procedure, 1973 — Section 144, 438(2)
High Courts11 Feb 2021Allowed
Dilip Rajwar @ Dileep Rajwar Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0115
Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 419, 420, 467, 468, 472
High Courts11 Feb 2021Allowed
Irshad Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0114
Indian Penal Code, 1860 — Section 34, 120B, 419, 420Information Technology Act, 2000 — Section 67(A)(B)
High Courts11 Feb 2021Allowed
Aszad Raza @ Aszad Raja Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0113
Indian Penal Code, 1860 — Section 354(D)Information Technology Act, 2000 — Section 67(A)(B)Protection Of Children from Sexual Offences Act, 2012 — Section 12
High Courts11 Feb 2021Allowed
Rahul Kumar @ Rahul Mandal Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0112
Indian Penal Code, 1860 — Section 120(B), 413, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)
High Courts11 Feb 2021Disposed Of
Sanjay Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0111
High Courts11 Feb 2021Allowed
State Of Jharkhand And Ors Vs Dr. (Mrs.) Karuna Jha And Ors
Jharkhand High Court · (2021) 02 JH CK 0110
Rajenedra Institute Of Medical Sciences Act, 2002 — Section 13, 29, 32Constitution Of India, 1950 — Article 226
High Courts11 Feb 2021Dismissed/Allowed/Partly Allowed
Chota Dugo Hembram And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0109
Indian Penal Code, 1860 — Section 34, 38, 300, 302, 326Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 45
High Courts11 Feb 2021Dismissed
Jawahar Prasad Sao Vs Narayan Mishra
Jharkhand High Court · (2021) 02 JH CK 0108
Code Of Civil Procedure, 1908 — Section 47, Order 6 Rule 2(3), Order 23 Rule 3Jharkhand Building (Lease, Rent & Eviction) Control Act, 2000 — Section 11, 11(c), 11(d)Delhi and Ajmer rent Control Act, 1952 — Section 12(3)(a), 13, 13(1), 13(2), 13(1)(g)
High Courts11 Feb 2021Allowed
Sumit Kumar Shaw And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0107
Code Of Criminal Procedure, 1973 — Section 357A, 357A(1), 357A(2), 357A(3), 357A(5), 357A(6), 438, 482Indian Penal Code, 1860 — Section 406, 420
High Courts11 Feb 2021Dismissed
Bihar State Financial Corporation And Ors Vs Upendra Kumar Sinha
Jharkhand High Court · (2021) 02 JH CK 0106
State Financial Corporation Act, 1951 — Section 29, 30Contract Act, 1872 — Section 23, 60Transfer Of Property Act, 1882 — Section 69(3)
High Courts10 Feb 2021
Pawan Munda Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0105
Indian Penal Code, 1860 — Section 376ABProtection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 8
High Courts10 Feb 2021
Markandey Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0104
Indian Penal Code, 1860 — Section 34, 307, 323, 341Arms Act, 1959 — Section 27