High Courts10 Feb 2021Allowed
Mangal Lakra And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0083
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 176, 201, 304B, 498A
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Jharkhand High Court judgments
29,501 judgments · page 244 of 1,476
High Courts10 Feb 2021
Suraj Mahto @ Suraj Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0082
Indian Penal Code, 1860 — Section 376, 376D, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 14
High Courts10 Feb 2021Allowed
Gyan Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0081
Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 27
High Courts10 Feb 2021Dismissed
Rupesh Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0080
Indian Penal Code, 1860 — Section 406, 419, 420, 467, 468, 471
High Courts10 Feb 2021
Rahul Kumar @ Rahul Prasad Vs State Of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0079
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504, 506
High Courts10 Feb 2021Dismissed
Ajit Kumar Ojha And Ors Vs Director General And Ors
Jharkhand High Court · (2021) 02 JH CK 0078
High Courts10 Feb 2021Dismissed
Ashutosh Kumar And Ors Vs Union Of India
Jharkhand High Court · (2021) 02 JH CK 0077
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 324Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts08 Feb 2021Dismissed
Amit Kumar And Ors Vs Jharkhand Urja Vikas Nigam Limited And Ors
Jharkhand High Court · (2021) 02 JH CK 0076
High Courts08 Feb 2021Disposed Of
Reena Das Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0075
High Courts08 Feb 2021Disposed Of
Shashi Bhushan Dhall And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0074
High Courts08 Feb 2021Disposed Of
Vijay Kant Dhar Dubey Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0073
High Courts08 Feb 2021Disposed Of
Dr. Amir Mustafa Siddiqui Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0072
High Courts08 Feb 2021Disposed Of
Dukhu Ram Kuiry And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0071
High Courts08 Feb 2021Disposed Of
Manju Devi Vs Central Coalfields Ltd. And Ors
Jharkhand High Court · (2021) 02 JH CK 0070
Industrial Disputes Act, 1947 — Section 2(s), 18(3)
High Courts08 Feb 2021Disposed Of
Reeta Tirkey And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0069
High Courts05 Feb 2021Allowed
Jainul Ali @ Jainul And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0068
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Feb 2021Dismissed
Mohammad Tosik @ Raja Babu Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0067
Indian Penal Code, 1860 — Section 34, 147, 149, 188, 269, 337, 352, 353, 420, 504Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts05 Feb 2021Dismissed
Sunil Mandal Vs State of Jharkhand
Jharkhand High Court · (2021) 02 JH CK 0066
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts05 Feb 2021Dismissed
Madhukar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0065
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 420, 406, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts05 Feb 2021
M/s Alok Fuels Pvt. Ltd. And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 02 JH CK 0064
Code Of Criminal Procedure, 1973 — Section 482