High Courts14 Jan 2021Dismissed
Bhonda Kumar @ Abhishek Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0160
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 341, 448Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 250 of 1,476
High Courts14 Jan 2021Allowed
Shiv Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0159
Indian Penal Code, 1860 — Section 379, 411
High Courts14 Jan 2021Allowed
Munna Singh Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0158
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts14 Jan 2021
Jitendra Kumar Singh @ Jitendra Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0157
Indian Penal Code, 1860 — Section 34, 406, 420
High Courts14 Jan 2021Allowed
Akash Singh Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0156
Indian Penal Code, 1860 — Section 366(A), 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts14 Jan 2021Allowed
Mukesh Saw @ Mukesh Kumar Saw @ Mukesh Sao Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0155
Indian Penal Code, 1860 — Section 34, 120B, 307, 387Arms Act, 1959 — Section 27
High Courts14 Jan 2021Allowed
Bijay Nayak Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0154
Indian Penal Code, 1860 — Section 34, 366(A)Protection of Children from Sexual Offences Act, 2012 — Section 6, 8, 10Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Jan 2021
Md. Sadique Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0153
Indian Penal Code, 1860 — Section 34, 376, 504, 506 Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts14 Jan 2021
Budhan Manjhi Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0152
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts14 Jan 2021Dismissed
Gulam Mustafa @ Gulab Ansari Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0151
Indian Penal Code, 1860 — Section 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Jan 2021Dismissed
Saroj Kumar Sahu And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0150
Indian Penal Code, 1860 — Section 409, 420
High Courts14 Jan 2021Disposed Of
Sachchidanand Sharma And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0149
High Courts14 Jan 2021Allowed
Chief Executive Officer, Steel Authority of India Ltd. Vs Their Workman
Jharkhand High Court · (2021) 01 JH CK 0148
High Courts13 Jan 2021
M/s Singh & Sons Industries Vs Union Of India And Ors
Jharkhand High Court · (2021) 01 JH CK 0147
Central Excise Act, 1944 — Section 11, 11A, 11AB, 11ACCustoms Act, 1962 — Section 142
High Courts13 Jan 2021Allowed
Srikant Verma Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0146
Indian Penal Code, 1860 — Section 120(B), 272, 273, 290, 420, 467, 468, 471, 472, 473Central Excise Act, 1944 — Section 47(a), 55
High Courts13 Jan 2021Allowed
Manit Oraon Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0145
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts13 Jan 2021Allowed
Raj Kumar Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0144
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts13 Jan 2021
Vijay Tirkey Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0143
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 17 (B), 18(C), 22(B)
High Courts13 Jan 2021Allowed
Raja Ram @ Jai Kishan Ram Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0142
Indian Penal Code, 1860 — Section 34, 323, 341, 376, 504, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts13 Jan 2021Allowed
Irfan Ansari @ Irkan Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0141
Indian Penal Code, 1860 — Section 120B, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)