COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 252 of 1,476

High Courts11 Jan 2021Allowed

Rohit Singh And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0120

Indian Penal Code, 1860 — Section 34, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 482

High Courts11 Jan 2021Dismissed

Raushan Kumar Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0119

Indian Penal Code, 1860 — Section 406, 420Information Technology Act, 2000 — Section 66(C)

High Courts11 Jan 2021Allowed

Arvind Ram Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0118

Indian Penal Code, 1860 — Section 120B, 147, 148, 323, 379, 385, 387, 452Criminal Law Amendment Act, 1932 — Section 17

High Courts11 Jan 2021Allowed

Binod Ravidas Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0117

Indian Penal Code, 1860 — Section 354A, 376Code Of Criminal Procedure, 1973 — Section 164

High Courts11 Jan 2021

Ashok Yadav @ Ashok Prasad Vs Union Of India

Jharkhand High Court · (2021) 01 JH CK 0116

Railways Act, 1989 — Section 123(c)(2)

High Courts11 Jan 2021

Jhajee Munda Vs Union Of India

Jharkhand High Court · (2021) 01 JH CK 0115

Railways Act, 1989 — Section 54, 55, 55(2), 123(c)(2), 138

High Courts11 Jan 2021

Sunita Singh Vs Union Of India

Jharkhand High Court · (2021) 01 JH CK 0114

Railways Amended Act, 1994 — Section 2(29), 123(c), 123(c)(2)

High Courts11 Jan 2021Allowed

Khalid Nadim Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0113

Indian Penal Code, 1860 — Section 405, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 155(2), 482Constitution Of India, 1950 — Article 226

High Courts11 Jan 2021Dismissed

Union Of India Vs Khandu Ram Polai And Ors

Jharkhand High Court · (2021) 01 JH CK 0112

High Courts11 Jan 2021Dismissed

Dr. Kamala Kant Bardhan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0111

Santhal Parganas Tenancy Act, 1949 — Section 57

High Courts11 Jan 2021Disposed Of

Parsuram Singh And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0110

High Courts11 Jan 2021Disposed Of

Bhudeshwar Gorai Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0109

High Courts11 Jan 2021Dismissed

Pratima Kunwar Vs Union Of India

Jharkhand High Court · (2021) 01 JH CK 0108

Railways Act, 1989 — Section 123, 123(c), 123(c)(2), 124A, 154

High Courts08 Jan 2021Dismissed

Sameer Choudhary Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0107

Indian Penal Code, 1860 — Section 323, 376, 506Code Of Criminal Procedure, 1973 — Section 313

High Courts08 Jan 2021Allowed

Ramesh Kumar Sinha @ Ramesh Kr. Siha Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0106

Indian Penal Code, 1860 — Section 34, 341, 354, 354B, 448, 506Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)(xi)Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts08 Jan 2021Allowed

Rupesh Kumar Yadav @ Rupesh Kumar Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0104

Indian Penal Code, 1860 — Section 307, 394

High Courts08 Jan 2021Allowed

Md. Azharuddin @ Golu @ Azharuddin Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0103

Indian Penal Code, 1860 — Section 34, 201, 302

High Courts08 Jan 2021Allowed

Rajan Kumar Singh @ Ranjan K. Singh Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0102

Indian Penal Code, 1860 — Section 379, 385, 386, 387, 506Criminal Law Amendment Act, 1932 — Section 17

High Courts08 Jan 2021Allowed

Nirmal Gope And Ors Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0101

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 147, 148, 323, 379Witchcraft Act, 1735 — Section 3, 4

High Courts08 Jan 2021Allowed

Sanju Ganjhu @ Sanju Bhokta @ Sanjay Bhokta Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0100

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 379, 411Coal Mines (Special Provisions) Act, 2015 — Section 30(ii)