COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 254 of 1,476

High Courts07 Jan 2021Dismissed

Manoj Ram Choubey And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0076

Indian Penal Code, 1860 — Section 34, 323, 341, 504, 506Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 18Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Jan 2021Allowed

Umesh Ram Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0064

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 379, 506Criminal Law Amendment Act, 1932 — Section 17
High Courts06 Jan 2021Allowed

Sarita Devi Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0061

Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(C), 66(D)