High Courts08 Jan 2021Allowed
Rahul Jain @ Rahul Kumar Jain And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0099
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 379, 511
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 253 of 1,476
High Courts08 Jan 2021Dismissed
Upendra Dusadh Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0098
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 504, 506
High Courts08 Jan 2021
Bipin Prasad And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0097
Indian Penal Code, 1860 — Section 120B, 384, 385, 387, 390, 392, 448, 503, 504, 511Code Of Criminal Procedure, 1973 — Section 438
High Courts08 Jan 2021Allowed
Raj Bauri Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0096
Indian Penal Code, 1860 — Section 366AProtection Of Children from Sexual Offences Act, 2012 — Section 4, 12Code Of Criminal Procedure, 1973 — Section 162
High Courts08 Jan 2021Disposed Of
Bali Ram Prasad Vs Damodar Valley Corporation And Ors
Jharkhand High Court · (2021) 01 JH CK 0095
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4Constitution Of India, 1950 — Article 226
High Courts08 Jan 2021Disposed Of
Deepak Kumar Modi Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0094
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 307, 341
High Courts08 Jan 2021Dismissed
Arun Kumar @ Arun Chandravanshi Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0093
Indian Penal Code, 1860 — Section 302, 307, 323, 337, 338, 341, 354,Prevention Of Witch (DAAIN) Practices Act, 1999 — Section 3, 4
High Courts08 Jan 2021Dismissed
Mohan Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0092
Indian Penal Code, 1860 — Section 34, 302, 307, 324Arms Act, 1959 — Section 27
High Courts08 Jan 2021Dismissed
Mamta Devi Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0091
Indian Penal Code, 1860 — Section 409, 419, 420
High Courts08 Jan 2021Allowed
Prakash Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0090
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 376DProtection Of Children from Sexual Offences Act, 2012 — Section 4, 12Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Jan 2021Dismissed
Jeevan Herenj Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0089
Indian Penal Code, 1860 — Section 363, 366A, 376DAProtection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Jan 2021Allowed
Naushad Ahmad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 341, 345, 385, 406, 420
High Courts08 Jan 2021Allowed
Satya Narayan Prasad @ Satya Narayan Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0087
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 143, 302, 341, 342, 353, 379, 447, 511Arms Act, 1959 — Section 25(1A), 25(1B), 27
High Courts08 Jan 2021Allowed
Sachin Kumar Yadav @ Sachin Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0086
Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 337, 341, 354, 504, 506
High Courts08 Jan 2021Allowed
Badal Mandal @ Badal Kumar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0085
Indian Penal Code, 1860 — Section 120B, 201, 302, 307, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jan 2021Allowed
Manoj Mandal @ Fani Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0084
Indian Penal Code, 1860 — Section 120B, 201, 302, 307, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jan 2021Disposed Of
Qadar Khan @ Sarfaraj Khna And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0083
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jan 2021
Marang May Hansda & Anr. Vs Mintu Singh & Anr
Jharkhand High Court · (2021) 01 JH CK 0082
Motor Vehicles Act, 1988 — Section 140
High Courts08 Jan 2021Disposed Of
Khushilal Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0081
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Jan 2021Allowed
Divisional Manager, National Insurance Co. Ltd., Ranchi Vs Chinta Devi And Ors
Jharkhand High Court · (2021) 01 JH CK 0080
Motor Vehicles Act, 1988 — Section 140, 171