High Courts06 Jan 2021Allowed
Laxman Poddar @ Lachhu @ Prince Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0059
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 255 of 1,476
High Courts06 Jan 2021Allowed
Uttam Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0057
Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts06 Jan 2021Allowed
Kishan Kumar Gope Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0056
Indian Penal Code, 1860 — Section 201, 302
High Courts06 Jan 2021Allowed
Rajesh Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0055
Indian Penal Code, 1860 — Section 34, 120(B), 307, 387Arms Act, 1959 — Section 27
High Courts06 Jan 2021Allowed
Bishwa Nath Murmu @ Vishwa Nath Murmu Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0054
Indian Penal Code, 1860 — Section 354, 380, 448Protection Of Children from Sexual Offences Act, 2012 — Section 8
High Courts06 Jan 2021Allowed
Manish Vishwakarma Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0053
Indian Penal Code, 1860 — Section 323, 376, 341, 342, 506
High Courts06 Jan 2021Dismissed
Surendra Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0052
Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Jan 2021
Surender Singh Rautella @ Surender Singh Bangali @ Surender Bangali Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 01 JH CK 0051
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 27Constitution Of India, 1950 — Article 226
High Courts06 Jan 2021Dismissed
Prakash Paswan And Ors Vs Secretary, Staff Selection, Block No.12, CGO Complex, P.O. & P.S. Lodhi Road And Ors
Jharkhand High Court · (2021) 01 JH CK 0050
Constitution Of India, 1950 — Article 14, 16, 226
High Courts06 Jan 2021Allowed
Director, CSIR-CIMFR [Central Institute Of Mining and Fuel Research] Vs Shankar Prasad, District-Deoghar
Jharkhand High Court · (2021) 01 JH CK 0049
Prevention Of Corruption Act, 1988 — Section 7, 13[1][d], 13[2]Indian Penal Code, 1860 — Section 120(B)Central Civil Services (Pension) Rules, 1972 — Rule 3, 9, 9(1), 9(2)(b), 9(2)(b)(ii), 12, 13
High Courts05 Jan 2021Dismissed
Divisional Manager, National Insurance Company Limited, Dhanbad Vs Kalpana Sharma And Ors
Jharkhand High Court · (2021) 01 JH CK 0048
Motor Vehicles Act, 1988 — Section 140, 166Indian Penal Code, 1860 — Section 279, 338, 427
High Courts05 Jan 2021Allowed
Mahendra Munda Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0047
Indian Penal Code, 1860 — Section 34, 201, 302, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts05 Jan 2021Allowed
Surrender Sah @ Surrendra Sah @ Surender Sah @ Surrendera Kumar Sah @ Ravindra Kr. Sah Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0046
Indian Penal Code, 1860 — Section 419, 420, 467, 468, 469, 470, 471Public Gambling Act, 1867 — Section 11Lotteries (Regulation) Act, 1998 — Section 5, 7
High Courts05 Jan 2021Allowed
Umesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0045
Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471
High Courts05 Jan 2021Allowed
Laxman Kumar Ojha Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0044
Indian Penal Code, 1860 — Section 188, 392Disaster Management Act, 2005 — Section 51B
High Courts05 Jan 2021Allowed
Mahabir Mahali Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0043
Indian Penal Code, 1860 — Section 366AProtection Of Children from Sexual Offences Act, 2012 — Section 8, 17, 18Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Jan 2021Allowed
Raghubir Sahu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0042
Indian Penal Code, 1860 — Section 414Arms Act, 1959 — Section 25(1b)A, 26, 35Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts05 Jan 2021Dismissed
Patras Nag Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0041
Indian Penal Code, 1860 — Section 34, 201, 302, 364
High Courts05 Jan 2021Allowed
Bandhu Shukla @ Ajit Kumar Shukla Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0040
Indian Penal Code, 1860 — Section 34, 307, 385, 387Arms Act, 1959 — Section 27
High Courts05 Jan 2021Allowed
Suresh Pandit Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0039
Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66(C), 67