High Courts05 Jan 2021
Pintu Kumar Mehta @ Pintu Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0038
Indian Penal Code, 1860 — Section 376(2)(i), 372(2)(n)Protection Of Children from Sexual Offences Act, 2012 — Section 6
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 256 of 1,476
High Courts05 Jan 2021
Prahlad Kumar Sahu @ Prahlad Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0037
Indian Penal Code, 1860 — Section 385, 387
High Courts05 Jan 2021Allowed
Juman Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0036
Indian Penal Code, 1860 — Section 120B, 323, 406, 415, 420, 504Code Of Criminal Procedure, 1973 — Section 154, 156(3), 165(3)
High Courts05 Jan 2021Allowed
Mansa Munda Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0035
Indian Penal Code, 1860 — Section 363, 366A
High Courts05 Jan 2021
Jageshwar Singh @ Jage Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0034
Indian Penal Code, 1860 — Section 120B, 364, 380, 452Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts05 Jan 2021Dismissed
Md. Samiul Islam Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0033
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 17(c ), 18(c ), 37
High Courts05 Jan 2021Allowed
Nabi @ Mumtaj Ansari @ Nabiya Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0032
Indian Penal Code, 1860 — Section 34, 366AProtection Of Children from Sexual Offences Act, 2012 — Section 4, 8
High Courts05 Jan 2021Allowed
Dikshit Kumar @ Dikshit Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0031
Indian Penal Code, 1860 — Section 504, 506Arms Act, 1959 — Section 25(1B) a, 26(1)
High Courts05 Jan 2021
Babita Devi & Ors. Vs Saraswati Devi & Ors
Jharkhand High Court · (2021) 01 JH CK 0030
High Courts05 Jan 2021Allowed
Bikash Kumar Rawani Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0029
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Jan 2021Allowed
Union Of India Vs Sabita Kumari
Jharkhand High Court · (2021) 01 JH CK 0028
Constitution Of India, 1950 — Article 311
High Courts05 Jan 2021Allowed
Sanat Kumar Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0027
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(d), 13(2)Civil Services (Classification, Control & Appeal) Rules, 1930 — Rule 49, 55
High Courts05 Jan 2021
Mobarak Ansari @ Mobarak Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2021) 01 JH CK 0026
High Courts04 Jan 2021Dismissed / Partly Allowed
Chundri Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0189
Indian Penal Code, 1860 — Section 34, 109, 306, 323, 494, 498ACode Of Criminal Procedure, 1973 — Section 192, 200, 202, 313, 315, 357Hindu Marriage Act, 1955 — Section 13
High Courts04 Jan 2021Allowed
Kaushalya Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0188
Indian Penal Code, 1860 — Section 304B
High Courts04 Jan 2021Dismissed
Jeet Lal Nayak And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0187
Indian Penal Code, 1860 — Section 34, 302, 323, 324, 341
High Courts04 Jan 2021
Punam Kumari Vs Bansidhar Singh
Jharkhand High Court · (2021) 01 JH CK 0186
Hindu Marriage Act, 1955 — Section 28(1)
High Courts04 Jan 2021Dismissed
Mohar Yadav And Ors Vs Pramod Yadav And Ors
Jharkhand High Court · (2021) 01 JH CK 0025
Code Of Civil Procedure, 1908 — Order 39 Rule 1(c), Order 43 Rule 1(r)
High Courts04 Jan 2021Allowed
Atibir Industries Co. Ltd. Vs Union of India And Ors
Jharkhand High Court · (2021) 01 JH CK 0024
Central Goods and Services Act, 2017 — Section 16, 16(4), 54(3)Compensation Act, 1923 — Section 11Goods and Services Tax (Compensation of States) Act, 2017 — Section 11
High Courts04 Jan 2021Disposed Of
Alok Ranjan Choubey And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0023