High Courts20 Sept 2021
Prem Chand Murmu Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0036
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 438(2)
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Jharkhand High Court judgments
30,203 judgments · page 205 of 1,511
High Courts20 Sept 2021
Ashish Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0035
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2021
Surendra Kumar Singh @ Surendra Prasad Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0034
Indian Penal Code, 1860 — Section 120B, 406, 409, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2021
Mintu Bauri And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0033
Indian Penal Code, 1860 — Section 120(B), 413, 414Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Sept 2021Dismissed
Alok Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0032
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 384, 406, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 200, 482
High Courts13 Sept 2021Dismissed
Kailash Kumar Ojha Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 09 JH CK 0025
High Courts13 Sept 2021
Chaita Bediya Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0024
High Courts10 Sept 2021Dismissed
Basudeo Oraon Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0027
Arms Act, 1959 — Section 27Criminal Law (Amendment) Act, 2013 — Section 17Indian Penal Code, 1860 — Section 302, 323, 324
High Courts10 Sept 2021Allowed
Secretary Jharkhand Public Service Commission, Circular Road Ranchi And Others Vs Ranjeet Kumar Sah And Others
Jharkhand High Court · (2021) 09 JH CK 0026
Constitution Of India, 1950 — Article 14, 15, 16
High Courts09 Sept 2021Disposed Of
Prem Ranjan Mani Pathak Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0029
High Courts09 Sept 2021
Punit Kumar Sharma Vs State of Jharkhand & Others
Jharkhand High Court · (2021) 09 JH CK 0028
High Courts08 Sept 2021Dismissed
Dr. (Mrs.) Kalawati Ohdar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0023
Jharkhand Municipal Act, 2011 — Section 436(3), 442
High Courts08 Sept 2021Allowed
Usha Martin Limited Vs Union Of India Through The Assistant Director, Enforcement Directorate
Jharkhand High Court · (2021) 09 JH CK 0022
High Courts08 Sept 2021Dismissed
Pramila Dev Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0021
High Courts08 Sept 2021Disposed Of
Anand @ Anant Kumar Sahu @ Anand Kumar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0020
Indian Penal Code, 1860 — Section 304B, 307, 326, 498A
High Courts07 Sept 2021
Ranjeet Mahto And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0019
Indian Penal Code, 1860 — Section 34, 379, 411 Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Sept 2021Disposed Of
Koushal Kishore Sharma And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0018
Indian Penal Code, 1860 — Section 120(B), 498A, 332Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Sept 2021Disposed Of
Ran Vijay Prasad Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 82
High Courts07 Sept 2021Disposed Of
Budhani Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0016
Code Of Criminal Procedure, 1973 — Section 82
High Courts07 Sept 2021Dismissed
Paltu Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0015
Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 420 Code Of Criminal Procedure, 1973 — Section 156(3)