CourtKutchehry.com

COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 206 of 1,511

High Courts03 Sept 2021Disposed Of

Rajkumar Oraon Vs State Of Jharkhand

Jharkhand High Court · (2021) 09 JH CK 0007

Code Of Criminal Procedure, 1973 — Section 389(1), 389(2)Protection Of Children From Sexual Offences Act, 2012 — Section 8Indian Penal Code, 1860 — Section 376, 511
Read judgment
High Courts01 Sept 2021

Samrat Das And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 09 JH CK 0005

Indian Penal Code, 1860 — Section 120B, 413, 414Coal Mines (Nationalisation) Act, 1973 — Section 30Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
Read judgment
High Courts26 Aug 2021

Choutha Oraon And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0063

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Prevention Of Witchcraft (Daain) Practice Act, 2001 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
Read judgment
High Courts25 Aug 2021Dismissed

Ajay Bhuiyan Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0054

Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 13, 13(1), 13(6), 13(7), 13(8)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 8(2), 12, 13, 15, 18, 1891), 18(2), 18(3), 19, 19(1), 19(1)(i), 19(1)(ii),19(2), 19(3), 21, 101(1), 101(2), 101(5)Indian Penal Code, 1860 — Section 376
Read judgment
High Courts24 Aug 2021

Suman Kumar Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0059

Indian Penal Code, 1860 — Section 34, 414, 467, 468, 471Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)
Read judgment