High Courts24 Aug 2021
Bishwanath Pradhan And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0057
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 341, 354Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 207 of 1,511
High Courts23 Aug 2021Disposed Of
Dinesh Uppa Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0053
Code Of Criminal Procedure, 1973 — Section 82, 83Indian Penal Code, 1860 — Section 320, 420
High Courts23 Aug 2021
Sanjay Shah Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0052
High Courts23 Aug 2021Allowed
Satna Sahani Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0051
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts19 Aug 2021
Ramesh Prasad Mahto & Others Vs State Of Jharkhand & Others
Jharkhand High Court · (2021) 08 JH CK 0043
Jharkhand Municipal Act, 2011 — Section 615(4)
High Courts19 Aug 2021
Arjun Kumar & Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 08 JH CK 0042
High Courts18 Aug 2021
Mohammad Shoaib Ansari Vs State Of Jharkhand & Anr
Jharkhand High Court · (2021) 08 JH CK 0050
Indian Penal Code, 1860 — Section 120B, 307, 323, 420, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2021
Nitay Kumbhakar And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0049
Indian Penal Code, 1860 — Section 34, 414Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2021
Mukesh Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0048
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 332, 333, 341, 353, 379Jharkhand Minor Mineral Concession (Amendment) Rules, 2017 — Section 4, 54Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rule, 2017 — Section 9, 13
High Courts18 Aug 2021
Mubarak Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0047
Indian Penal Code, 1860 — Section 272Excise Act, 1958 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2021
Deepak Kr. Yadav @ Deepak Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0046
Excise Act, 1958 — Section 47(a), 47(d), 47(f), 55Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2021
Vijay Kumar @ Vijay Prasad Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0045
Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2021
Rajiv Ranjan Gope @ Rajeev Ranjan Gope @ Rajiv Gope Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0044
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 326, 376, 379, 511Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Aug 2021
Nawal Chandra Ghose Vs State Of Jharkhand Represented Through The Secretary Land And Revenue
Jharkhand High Court · (2021) 08 JH CK 0032
High Courts17 Aug 2021Allowed
Premsons And Bairoliya Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0031
High Courts16 Aug 2021
Raj Kumar Vishwakarma Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0040
Indian Penal Code, 1860 — Section 120B, 379, 411, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Aug 2021
Santosh Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0039
Indian Penal Code, 1860 — Section 34, 408Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Aug 2021
Dhirendra Prasad Choudhary And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0038
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Aug 2021
Uttam Mandal Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0037
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Aug 2021
Abid Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0036
Indian Penal Code, 1860 — Section 34, 323, 341, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)