COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 209 of 1,511

High Courts04 Aug 2021Allowed

Divisional Manager, The New India Assurance Company Limited And Others Vs Karun Kumar @ Karun Kumar Ram & Others

Jharkhand High Court · (2021) 08 JH CK 0015

Motor Vehicles Act, 1988 — Section 140Indian Penal Code, 1860 — Section 279, 304A, 337, 338

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High Courts03 Aug 2021

Urmila Devi And Others Vs State Of Jharkhand & Anr

Jharkhand High Court · (2021) 08 JH CK 0020

Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Aug 2021

Neeraj Kumar And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2021) 08 JH CK 0019

Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Aug 2021

Sweety Kumari Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 08 JH CK 0002

Code Of Criminal Procedure, 1973 — Section 154, 156

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High Courts03 Aug 2021

Court On Its Own Motion Vs State Of Jharkhand And Others

Jharkhand High Court · (2021) 08 JH CK 0001

Delhi Special Police Establishment Act, 1946 — Section 5, 6Indian Penal Code, 1860 — Section 302

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High Courts02 Aug 2021Disposed Of

Rajan Raj Bharti Vs State Of Jharkhand And Others

Jharkhand High Court · (2021) 08 JH CK 0010

Code Of Criminal Procedure, 1973 — Section 82, 83, 299

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High Courts02 Aug 2021Dismissed

Swarup Kumar Barik Vs State Of Jharkhand And Others

Jharkhand High Court · (2021) 08 JH CK 0009

Code Of Criminal Procedure, 1973 — Section 439(2)

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High Courts02 Aug 2021

Mukesh Kumar Vs State Of Jharkhand And Others

Jharkhand High Court · (2021) 08 JH CK 0008

Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Aug 2021

Bunty Singh @ Bantee Singh Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0007

Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Aug 2021

Jahangir Shah @ Paku Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0006

Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 475, 476Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Aug 2021

Sanjay Kumar Kabra Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0005

Indian Penal Code, 1860 — Section 188, 353Code Of Criminal Procedure, 1973 — Section 482

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High Courts02 Aug 2021

Md. Aamil @ Md. Nigar Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0004

Indian Penal Code, 1860 — Section 34, 224, 225, 353, 414Coal Mines (Nationalisation) Act, 1973 — Section 3Code Of Criminal Procedure, 1973 — Section 482(2)

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High Courts02 Aug 2021