High Courts27 Jul 2021
Nav Bharat Jagriti Kendra, Hazaribagh Through Its Secretary, Satish Girija Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0023
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 210 of 1,511
High Courts27 Jul 2021Disposed Of
O.P. Tulsyan & Co., Ranchi Through Its Partner, Namely, Asim Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0022
High Courts27 Jul 2021
Nav Bharat Jagriti Kendra Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0021
High Courts23 Jul 2021
Pintu Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 07 JH CK 0020
Indian Penal Code, 1860 — Section 394Evidence Act, 1872 — Section 27
High Courts23 Jul 2021Allowed/Disposed Of
Sanjeev Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0019
Constitution Of India, 1950 — Article 19, 21, 142, 226, 358Indian Penal Code, 1860 — Section 120B, 302, 307Arms Act, 1959 — Section 27
High Courts20 Jul 2021
Kamal Kumari Devi Vs State Of Jharkhand & Others
Jharkhand High Court · (2021) 07 JH CK 0017
High Courts20 Jul 2021
Kalo Devi And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0016
High Courts19 Jul 2021Allowed
Md. Nasim Ansari Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0018
Negotiable Instruments Act, 1881 — Section 138, 138(a), 138(b), 139, 142(b)Code Of Criminal Procedure, 1973 — Section 313, 357(3)Indian Penal Code, 1860 — Section 406, 420
High Courts15 Jul 2021Disposed Of
Saurabh Kumar Tiwary Vs Union Of India And Others
Jharkhand High Court · (2021) 07 JH CK 0003
High Courts14 Jul 2021Disposed Of
Nand Kishore Balmiki And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0004
High Courts13 Jul 2021Disposed Of
Subhan Khan Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0006
Code Of Criminal Procedure, 1973 — Section 231, 311
High Courts13 Jul 2021Allowed
Manoj Kumar Nag Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0005
Negotiable Instruments Act, 1881 — Section 138, 138(c), 139, 142, 142(b)Code Of Criminal Procedure, 1973 — Section 313, 357(3)
High Courts09 Jul 2021Dismissed
Navin Kumar Sahay Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0009
Negotiable Instruments Act, 1881 — Section 138, 141Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Jul 2021Disposed Of
Shankar Lal Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0010
Indian Penal Code, 1860 — Section 403, 420, 424
High Courts07 Jul 2021Partly Allowed
Krishna Ghasi Vs State Of Jharkhand
Jharkhand High Court · (2021) 07 JH CK 0011
Indian Penal Code, 1860 — Section 302, 304I, 307, 325, 326, 341Code Of Criminal Procedure, 1973 — Section 354(1)(b)
High Courts06 Jul 2021Dismissed
Asharfi Sharma Vs State Of Jharkhand
Jharkhand High Court · (2021) 07 JH CK 0012
Indian Penal Code, 1860 — Section 409
High Courts05 Jul 2021Dismissed
Vimal Murmu Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0013
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 495, 498A
High Courts02 Jul 2021Disposed Of
Mukul Gupta Vs State Of Jharkhand
Jharkhand High Court · (2021) 07 JH CK 0015
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 82, 83, 299
High Courts02 Jul 2021Dismissed
Binay Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2021) 07 JH CK 0014
Indian Penal Code, 1860 — Section 34, 364(A), 392, 394Arms Act, 1959 — Section 25(1b)a, 26, 35
High Courts01 Jul 2021Allowed
Sunil Agarwal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0002
Negotiable Instruments Act, 1881 — Section 138, 147