COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 211 of 1,511

High Courts01 Jul 2021Dismissed

Susti Pada Mandal And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 07 JH CK 0001

Indian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 106, 113, 113B, 114Code Of Criminal Procedure, 1973 — Section 313

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High Courts25 Jun 2021Allowed

Md. Kalim Ansari Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0024

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High Courts25 Jun 2021

Anil Kunwar @ Anil Kumr @ Anil Kumar Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0023

Indian Penal Code, 1860 — Section 323, 341, 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164

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High Courts18 Jun 2021

Amit Nishad @ Amit Kumar Nishad Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0022

Indian Penal Code, 1860 — Section 307, 324, 342, 506

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High Courts18 Jun 2021Disposed Of

Amit Kumar @ Amit Kumar Gupta Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0021

Indian Penal Code, 1860 — Section 34, 302, 307, 325, 341, 342Arms Act, 1959 — Section 27

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High Courts17 Jun 2021Allowed

Subhash Mahto Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0020

Indian Penal Code, 1860 — Section 34, 302

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High Courts11 Jun 2021Disposed Of

Arbind Kumar Vs State Of Jharkhand And Others

Jharkhand High Court · (2021) 06 JH CK 0019

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High Courts11 Jun 2021

Sudama Prasad & Ors Vs State Of Jharkhand And Anr

Jharkhand High Court · (2021) 06 JH CK 0018

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High Courts11 Jun 2021

Braj Kishor Sharma Vs State Of Jharkhand & Ors

Jharkhand High Court · (2021) 06 JH CK 0017

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High Courts11 Jun 2021

Samsher Ansari @ Samser Ansari Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0016

Indian Penal Code, 1860 — Section 366(A), 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8

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High Courts11 Jun 2021

Ashok Kumar Chaudhary Vs State Of Jharkhand & Ors

Jharkhand High Court · (2021) 06 JH CK 0015

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High Courts11 Jun 2021

Balram Krishan Sharma @ Balram Krishna Sharma Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0014

Indian Penal Code, 1860 — Section 324Code Of Criminal Procedure, 1973 — Section 360Probation Of Offenders Act, 1907 — Section 4, 5

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High Courts11 Jun 2021Dismissed/Allowed

Dasrath Ganjhu And Others Vs Md. Mustaqu Ahmad And Others

Jharkhand High Court · (2021) 06 JH CK 0013

Motor Vehicles Act, 1988 — Section 166

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High Courts08 Jun 2021Allowed

Deepak Kumar Singhania Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0012

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts08 Jun 2021

Nazir Akhtar & Ors Vs State Of Jharkhand & Ors

Jharkhand High Court · (2021) 06 JH CK 0011

Jharkhand State Police Services Rules, 2012 — Rule 9, 9.1.3

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High Courts08 Jun 2021Disposed Of

Mukesh Singh Vs Union Of India And Others

Jharkhand High Court · (2021) 06 JH CK 0010

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High Courts07 Jun 2021

Anmol Kumar Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0009

Indian Penal Code, 1860 — Section 34, 363, 366ACode Of Criminal Procedure, 1973 — Section 438(2)

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High Courts07 Jun 2021

Paras Nath Prasad Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0008

Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts07 Jun 2021

Reyaj Khan @ Md. Reyaz Khan And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0007

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341, 379, 452, 354, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts07 Jun 2021

Mantu Kumar @ Mantu Mehta @ Dhiraj Kumar And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 06 JH CK 0006

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Section 54Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21

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