High Courts27 Oct 2021Partly Allowed
Lokeshwar Mahto And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0027
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324
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Jharkhand High Court judgments
30,203 judgments · page 203 of 1,511
High Courts22 Oct 2021
Saddam Ali @ Sultan Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0020
Arms Act, 1959 — Section 25 (1B) a, 26, 35
High Courts22 Oct 2021
Maghiya Oraon Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0019
Indian Penal Code, 1860 — Section 379
High Courts22 Oct 2021Dismissed
Dasrath Murmu Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0018
Indian Penal Code, 1860 — Section 302, 307, 323, 324, 341, 452, 506Arms Act, 1959 — Section 27
High Courts18 Oct 2021Disposed Of
Dharmendra Panda And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 389(2)Indian Penal Code, 1860 — Section 406, 409
High Courts18 Oct 2021Dismissed
Ajit Agarwa And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0016
Indian Penal Code, 1860 — Section 24, 34, 323, 379, 384, 406, 415, 418, 420, 506Hindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 192, 204
High Courts18 Oct 2021Disposed Of
Md. Anis Ansari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0015
Indian Penal Code, 1860 — Section 34, 304A, 304BCode Of Criminal Procedure, 1973 — Section 173(2), 190, 190(1)(b), 193, 209
High Courts18 Oct 2021
Yogendra Yadav And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0014
High Courts18 Oct 2021
Ashok Kumar Gulati @ Ashok Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0013
High Courts18 Oct 2021
Alok Biswas @ Alok Kr. Biswas Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0012
High Courts08 Oct 2021Allowed
Rajendra Jana And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0003
Indian Penal Code, 1860 — Section 34, 379, 411Essential Commodities Act, 1955 — Section 7
High Courts08 Oct 2021Allowed
National Projects Construction Corporation Ltd Vs Jharkhand Police Housing Corporation Limited, Ranchi And Others
Jharkhand High Court · (2021) 10 JH CK 0002
High Courts08 Oct 2021Dismissed
Lal Mohan Singh Vs Central Coalfields And Others
Jharkhand High Court · (2021) 10 JH CK 0001
Evidence Act, 1872 — Section 108
High Courts07 Oct 2021Disposed Of
Anjali Anand Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0009
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 102, 102(1), 102(2), 102(3)
High Courts07 Oct 2021Dismissed
Hiralal Mahto Vs Central Coalfields Limited And Others
Jharkhand High Court · (2021) 10 JH CK 0008
Constitution Of India, 1950 — Article 226Hindu Adoptions And Maintenance Act, 1956 — Section 10, 11
High Courts07 Oct 2021Dismissed
Yogeshwar Ram Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0007
High Courts07 Oct 2021Dismissed
Amit Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0006
High Courts07 Oct 2021Disposed Of
Manga Kachhap And Others Vs Union Of India, Department Of Home And Others
Jharkhand High Court · (2021) 10 JH CK 0005
High Courts07 Oct 2021Dismissed
M/s Agrawal Global Infratech Private Limited And Others Vs Ramiya And Others
Jharkhand High Court · (2021) 10 JH CK 0004
Constitution Of India, 1950 — Article 14, 226Negotiable Instruments Act, 1881 — Section 18
High Courts06 Oct 2021Allowed
Om Prakash Jaiswal Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0011
Evidence Act, 1872 — Section 45A, 59, 60, 63, 65, 65A, 65B, 65B(4), 69, 165Indian Penal Code, 1860 — Section 34, 376(2)(f), 498A, 511Code Of Criminal Procedure, 1973 — Section 91, 173(5),173(8), 207, 231, 231(1), 311, 391