High Courts03 Nov 2021Disposed Of
Global Construction And Others Vs Union Of India And Others
Jharkhand High Court · (2021) 11 JH CK 0003
Central Goods And Services Tax Act, 2017 — Section 79
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 202 of 1,511
High Courts03 Nov 2021Allowed/Disposed Of
Gunadhar Shaw Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0002
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts03 Nov 2021Dismissed
Sudhakar Kumar Thakur Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0001
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498A
High Courts02 Nov 2021Disposed Of
Laxmi Kumari @ Laxmi Devi And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 73, 82, 482Indian Penal Code, 1860 — Section 34, 120B, 420, 406, 409, 467, 468, 469, 471Prevention Of Corruption Act, 1988 — Section 13
High Courts02 Nov 2021Allowed
Lily Kujur And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0025
Constitution Of India, 1950 — Article 14, 16, 34(1)(d)
High Courts02 Nov 2021Dismissed
Ashok Kumar Nonia Vs M/S. Bharat Coking Coal Ltd And Others
Jharkhand High Court · (2021) 11 JH CK 0024
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Industrial Disputes Act, 1947 — Section 2A, 10(1)
High Courts02 Nov 2021Allowed
Rajendra Prasad Sharma Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0023
Constitution Of India, 1950 — Article 226, 311, 311(1), 311(2)Jharkhand Government Servant (Classification Control And Appeal) Rules, 2016 — Rule 14, 14(3), 14(4), 15, 17, 27Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), (3) (1) (iii)
High Courts02 Nov 2021Dismissed/Disposed Of
Nehal Ahmad Vs Shahin Tarannum
Jharkhand High Court · (2021) 11 JH CK 0022
Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Nov 2021Allowed
Shankar Ram Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0021
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 200, 293, 294Evidence Act, 1872 — Section 406
High Courts01 Nov 2021
Sudhir Kumar And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0033
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rule, 2017 — Rule 9, 13Indian Penal Code, 1860 — Section 414Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Nov 2021
Vikash Kumar @ Vikash Singh @ Vikash Kumar Singh Vs State Of Jharkhand & Anr
Jharkhand High Court · (2021) 11 JH CK 0032
Indian Penal Code, 1860 — Section 323, 49A, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Nov 2021
Naimuddin Ansari And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0031
Indian Penal Code, 1860 — Section 34, 379Jharkhand Minerals (Prevention Of Illegal. Mining, Transportation And Storage) Rules, 2017 — Rule 13Mines And Minerals (Development And Regulation) Act, 1957 — Section 21
High Courts01 Nov 2021
Gulam Sahabaj And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0030
Indian Penal Code, 1860 — Section 34, 323, 341, 342, 354, 354(D), 504, 509Protection Of Children From Sexual Offences Act, 2012 — Section 12Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Nov 2021
Ramakant Trivedi Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0029
Indian Penal Code, 1860 — Section 34, 120(B), 414, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Oct 2021Allowed
Bhushan Mahto And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0022
Excise Act, 1958 — Section 47(a)Indian Penal Code, 1860 — Section 414Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Oct 2021
Sudanshu @ Sudhanshu Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0026
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354(B), 379, 452Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Oct 2021
Mukesh Sao Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0025
Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Oct 2021Dismissed
Hari Prakash Jha Vs Union Of India Through CBI (ACB), Ranchi
Jharkhand High Court · (2021) 10 JH CK 0024
Code Of Criminal Procedure, 1973 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts28 Oct 2021Dismissed
Kamna Roy @ Kamana Roy Vs Union Of India Through Central Bureau Of Investigation
Jharkhand High Court · (2021) 10 JH CK 0023
Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Oct 2021Allowed
Binoy Kumar Jha And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0028
Code Of Criminal Procedure, 1973 — Section 156(3), 202, 482Indian Penal Code, 1860 — Section 34, 153A, 153B, 323, 504