High Courts01 Dec 2021Dismissed
Laxman Oraon Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0001
Code Of Criminal Procedure, 1973 — Section 125Evidence Act, 1872 — Section 63(2)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 201 of 1,511
High Courts30 Nov 2021Allowed
Asit Kumar Tewary Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0037
Constitution Of India, 1950 — Article 14, 16(2)Jharkhand State University Act, 2000 — Section 10(14)
High Courts30 Nov 2021Partly Allowed
Wakil Mandal And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0036
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 379, 447Probation Of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 144, 145, 146
High Courts30 Nov 2021Dismissed
Abhimanyu Baitha And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0035
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 360
High Courts29 Nov 2021Disposed Of
Gopal Krishan Agrawala Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0034
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts26 Nov 2021
Pradeep Kumar Samal Vs State Of Jharkhand Through Vigilance
Jharkhand High Court · (2021) 11 JH CK 0018
High Courts25 Nov 2021Disposed Of
Prashant Tigga Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0020
High Courts25 Nov 2021Dismissed
Mohammad Jawed Vs Shagufta Tasnim
Jharkhand High Court · (2021) 11 JH CK 0019
High Courts18 Nov 2021Disposed Of
Shiv Charan Singh @ Shivcharan Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0010
Indian Penal Code, 1860 — Section 306, 323, 376(1)
High Courts18 Nov 2021
Oriental Insurance Company Ltd Vs Josophine Jojo And Others
Jharkhand High Court · (2021) 11 JH CK 0009
High Courts18 Nov 2021
Bhola Lal Srivastav Vs Khushi Devi
Jharkhand High Court · (2021) 11 JH CK 0008
High Courts18 Nov 2021
Smriti Pandey@ Mishra Vs Manish Mishra
Jharkhand High Court · (2021) 11 JH CK 0007
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts17 Nov 2021
Santosh Das Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts17 Nov 2021
Anuj Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0014
Indian Penal Code, 1860 — Section 376(D)
High Courts17 Nov 2021
Jyoti Devi Vs Ashok Tamboli And Others
Jharkhand High Court · (2021) 11 JH CK 0012
High Courts16 Nov 2021Dismissed
Md. Amjad Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0028
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Nov 2021Dismissed
Satya Narayan Singh Munda Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0027
Arms Act, 1959 — Section 25(1b)a, 26Code Of Criminal Procedure, 1973 — Section 313, 401
High Courts16 Nov 2021Dismissed
Ravi Shankar Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0006
Indian Penal Code, 1860 — Section 120(B), 405, 406, 409, 420, 427Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Nov 2021
Sweta Priyadarshni Vs State Of Jharkhand & Others
Jharkhand High Court · (2021) 11 JH CK 0005
Constitution Of India, 1950 — Article 21, 22(2), 226Indian Penal Code, 1860 — Section 120B, 341, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 41(A)
High Courts03 Nov 2021Dismissed
Usha Martin Limited Vs Union Of India
Jharkhand High Court · (2021) 11 JH CK 0004
Constitution Of India, 1950 — Article 19(2), 39(b)Mineral Concession Rules, 1960 — Rule 2(ii), 2(iia), 3(2), 3(4), 5(2), 12(4), 22, 22A, 22B, 22(1), 22(3), 27, 27(3), 33(6), 59, 62, 64CMineral Conservation And Development Rules, 2017 — Rule 31, 33, 58