High Courts22 Dec 2021
Union Of India And Others Vs Baburam Yadav
Jharkhand High Court · (2021) 12 JH CK 0025
Constitution Of India, 1950 — Article 32, 32(2), 226, 226(2)Central Industrial Security Force Rules, 2001 — Rule 36, 37, 38, 46
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 200 of 1,511
High Courts21 Dec 2021Disposed Of
Baijnath Mahato And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0026
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 504, 506
High Courts20 Dec 2021
Amrendra Pradhan & Another Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0020
High Courts20 Dec 2021Dismissed
Binod Kumar Pandit Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 12 JH CK 0019
High Courts17 Dec 2021Allowed
R.R. Trading Co. And Others Vs Metal Om-Technic Pvt. Ltd
Jharkhand High Court · (2021) 12 JH CK 0015
High Courts16 Dec 2021
Diana Tradecom Private Limited Vs Khosla Steel Industries Private Limited
Jharkhand High Court · (2021) 12 JH CK 0018
Companies Act, 1956 — Section 434
High Courts16 Dec 2021Dismissed
Nirmala Devi Vs Mukhtar Abbas Naqvi & Anr
Jharkhand High Court · (2021) 12 JH CK 0017
Representatives Of People Act, 1951 — Section 123(2)(a)(1)
High Courts15 Dec 2021Allowed
M/s Central Coalfields Limited And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0016
Industrial Disputes Act, 1947 — Section 29, 33C(2)
High Courts13 Dec 2021Allowed
Binesh Sharma Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0014
Industrial Disputes Act, 1947 — Section 17A, 29, 32, 39(a)
High Courts13 Dec 2021Allowed/Disposed Of
Ashish Kumar Verma Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0013
Indian Penal Code, 1860 — Section 307, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 173, 320
High Courts13 Dec 2021Allowed/Disposed Of
Md. Rizwan Ali Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 107Indian Penal Code, 1860 — Section 34, 323, 379, 427, 448, 504, 506
High Courts13 Dec 2021Dismissed
Pradeep Thakur And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0011
Indian Penal Code, 1860 — Section 147, 307, 323, 324, 325, 333, 341, 354
High Courts13 Dec 2021Allowed
Sanjay Shah Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0010
Indian Penal Code, 1860 — Section 307, 379, 411Code Of Criminal Procedure, 1973 — Section 173, 320
High Courts10 Dec 2021Disposed Of
Dr. Mahadeo Prasad Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0009
High Courts07 Dec 2021
Michael Dougles Dougherty And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0005
High Courts06 Dec 2021
Md. Kalim Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0007
Indian Penal Code, 1860 — Section 406, 420
High Courts06 Dec 2021Dismissed
Divisional Manager, M/S Reliance General Vs Ritu Jaiswal And Others
Jharkhand High Court · (2021) 12 JH CK 0006
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts03 Dec 2021Dismissed
Md. Jahangir Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0004
Indian Penal Code, 1860 — Section 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 102
High Courts03 Dec 2021Allowed
Lagu Mian Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0003
Indian Penal Code, 1860 — Section 376, 498A
High Courts02 Dec 2021Dismissed
Manoj Bhagar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0002
Indian Penal Code, 1860 — Section 34, 384Code Of Criminal Procedure, 1973 — Section 144, 164, 313, 372