High Courts16 Feb 2022Dismissed
Santosh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0026
Indian Penal Code, 1860 — Section 392, 394, 412
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 198 of 1,511
High Courts16 Feb 2022Dismissed
Umesh Kumar Tiwari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0025
High Courts10 Feb 2022Allowed
Union Of India Vs M/S. Muva Industries Ltd And Others
Jharkhand High Court · (2022) 02 JH CK 0018
Railway Claims Tribunal Act, 1987 — Section 4(4), 16, 23, 73, 78Code Of Criminal Procedure, 1973 — Section 21(2)
High Courts10 Feb 2022
Ramji Ram And Others Vs State Of Jharkhand And Anr
Jharkhand High Court · (2022) 02 JH CK 0016
Indian Penal Code, 1860 — Section 498A
High Courts09 Feb 2022Disposed Of
Suresh Kumar Sharma And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0012
High Courts09 Feb 2022Allowed
Chittaranjan Choudhary Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0011
Contract Labour (Regulation And Abolition) Act, 1970 — Section 7, 9, 23, 25, 27
High Courts09 Feb 2022Disposed Of
Ratna Kachhap And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0010
High Courts09 Feb 2022Allowed
Pawan Lohra And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0009
Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 162(1), 172, 172(2), 172(3), 313
High Courts08 Feb 2022Dismissed
M/S CIPCO Pharmaceuticals, A Partnership Firm And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0013
Drugs And Cosmetics Act, 1940 — Section 17(c), 18(A)(1), 27(d), 34Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts07 Feb 2022
Asha Pandey Vs Central Coalfields Limited And Others
Jharkhand High Court · (2022) 02 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts04 Feb 2022Dismissed
Lal Chand Mahto Vs A.K. Shukla And Others
Jharkhand High Court · (2022) 02 JH CK 0008
High Courts04 Feb 2022Allowed
Mahesh Kumar Agarwal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0007
Indian Penal Code, 1860 — Section 201Air (Prevention And Control Of Pollution) Act, 1981 — Section 37Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Feb 2022Disposed Of
Ramdhyan Mishra And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0006
High Courts03 Feb 2022Allowed
Aashis Pati @ Ashish Pati Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0004
High Courts02 Feb 2022Allowed
Uday Sundi Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0003
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 366, 497
High Courts01 Feb 2022
Najrul Ansari Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0001
Indian Penal Code, 1860 — Section 120B, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B)(C)(D)
High Courts28 Jan 2022Allowed
Vijay Mundu Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0018
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts28 Jan 2022Allowed
Anita Devi Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 82
High Courts28 Jan 2022
Radha Krishanje & Anr Vs Pawan Kumar Sharma & Ors
Jharkhand High Court · (2022) 01 JH CK 0010