High Courts14 Aug 2026Writ petitions allowed
Surendra Prasad Vs The State Of Jharkhand
Jharkhand High Court
Civil Services (Classification, control & Appeal) Rule, 1930-Rule 55Control and Appeal) Rules, 2016Evidence Act
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 18 of 1,511
High Courts13 Aug 2026Allowed
Vridha Ganjhu Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3782
NDPS Act-Section 18, 27(a), 28, 29, 30Indian Forest Act-Section 33Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts13 Aug 2026
Aniket @ Aniket Kumar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3783
BNS, 2023-Section 308(2), 308(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts13 Aug 2026Allowed
Tulsi Das @ Tulsi Ravidas & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3784
BNS, 2023-Section 117(2), 126(2), 109(1), 309(4), 352(3), 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts13 Aug 2026Allowed
Praveen Kumar Pandey & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · 2023 INSC 1088
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 452, 323, 506, 498A, 387, 323/34Code of Criminal Procedure-Section 156(3), 216, 218, 228
High Courts13 Aug 2026Allowed
Nitish Narayan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3788
B.N.S.S., 2023-Section 528Indian Penal Code-Section 498ACr.P.C.-Section 245
High Courts13 Aug 2026Dismissed
Vijay Kumar Singh Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 3790
High Courts13 Aug 2026
Dilip Kumar Sinha @ Mantu Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3791
IPC-Section 366/511, 34, 354, 341, 354/34, 366 and 511
High Courts13 Aug 2026Dismissed
Madan Paswan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3792
I.P.C.-Section 326, 324, 307 & 120/34, 307 & 326 of the I.P.C., 326 of the I.P.C.
High Courts12 Aug 2026Allowed
Binay Kumar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3757
BNS, 2023-Section 316(5), 318(4), 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts12 Aug 2026Partly Allowed
Md. Nasim & Ors. Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3758
Indian Penal Code-Sections 498A, 306, 304B, 498-A, Explanation (b) of Section 498AIndian Evidence Act-Section 113A
High Courts12 Aug 2026Allowed
Manju Devi Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3761
BNS, 2023-Section 103(1), 238, 61(2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 84, 482(2)
High Courts12 Aug 2026Dismissed
Shravan Kumar Thakur @ Shrawan Kumar Thakur Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3762
Code of Criminal Procedure-Section 482Indian Penal Code-Sections 375(2)(4), 376(N), 420, 323, 504, 506 & 34, 406 & 420
High Courts12 Aug 2026Allowed
Dhiraj Lulla & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3765
Code of Criminal Procedure-Section 482Drugs and Cosm. Control Act-Sections 18(a)(i)(vi) & 18(B)Drugs and Cosmetics Act, 1940-Sections 18(a)(i)(vi), 18(b), 27(d)
High Courts12 Aug 2026Dismissed
Shashadhar Shit Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3766
Indian Penal Code-sections 325, 341, 337, 307, 323, 336, 207, 307/34, 325/34/338/34, 341/34Probation of Offenders Act, 1958-Section 4Cr.P.C.-Section 360
High Courts12 Aug 2026Dismissed
Shankar Ram Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3767
I.P.C.-Section 376/511, 354
High Courts12 Aug 2026Allowed
Jagish Mishra & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3768
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 34Dowry Prohibition Act-Section 3/4
High Courts12 Aug 2026Dismissed
Vijay Kumar Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3769
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 420, 406
High Courts12 Aug 2026Dismissed
Botiya @ Boti Devi & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3772
IPC-Section 498A, 323, 342, 379, 323 & 498A, 323 and 379, 504 & 498A, 342 and 498-A, 498-A, 323 and 342Cr.P.C.-Section 313