High Courts12 Aug 2026Dismissed
Suresh Mahto Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3773
I.P.C.-Section 376, 379, 323, 34Indian Evidence Act-Sections 6 and 8
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 19 of 1,511
High Courts12 Aug 2026Allowed
Umesh Singh Vs Union Of India & Ors.
Jharkhand High Court · (2026) 08 JH CK 3774
Consumer Protection (Appointment, Salary, Allowance and Condition of Service of President and Members of State Commission and District Forum) Rules, 2019Consumer Protection (Qualification for Appointment, Method of Recruitment, Procedure of Appointment, Terms of Office, Resignation and Removal of the President and Members of the State Commission and District Commission) Amendment Rules, 2023amended rules of 2020-Rule-10(2)
High Courts12 Aug 2026Dismissed
M/s Raj Construction Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 3775
Indian Partnership Act, 1932
High Courts12 Aug 2026Dismissed
Md. Jasim & Ors. Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3776
I.P.C.-Sections 414, 413/414Probation of Offenders Act, 1958-Section 4
High Courts12 Aug 2026Allowed
Chanchala Kumari Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 3777
Jharkhand Combined Civil Services Examination Rules, 2021Constitution of India-Article 335, 16(4), 14, 22, 15, 16, 19, 21 and 29, 21, 22 and 25, clause (4) of Article 16, 15(4) and 16(4), 14(4) and 16(4), 38, 39 and 46, 16 and 39-ADraft Constitution-Article 10, sub-clause (1) of Article 10
High Courts12 Aug 2026Partly Allowed
Bishundeo Prajapati & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3778
IPC-Section 498A, 323, 498-AD.P. Act-Section 4Cr.P.C.-Section 313
High Courts12 Aug 2026Allowed
Kiran A. Paswan @ Kumari Kiran Vs Union Of India & Ors.
Jharkhand High Court · 2025 INSC 1490
High Courts12 Aug 2026Allowed
Kameshwar Dangi Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3780
I.P.C.-Section 498A, 494, 34, 498-A
High Courts12 Aug 2026Allowed
Dr. Navin Kumar Vs Ranchi University & Ors.
Jharkhand High Court · (2026) 08 JH CK 3781
High Courts12 Aug 2026Partly Allowed
Baiju Tudu @ Benga Tudu & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3785
Indian Penal Code-Sections 304B/34, 304B, 304B/201, 30Dowry Prohibition Act, 1961-Section 2Indian Evidence Act-Section 113B
High Courts12 Aug 2026Partly Allowed
Krishna Mahto & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3786
IPC-Section 324, 148/149, 147, 148 & 307/34, 148, 149 & 324Probation of Offenders Act, 1958-Section 4
High Courts12 Aug 2026Allowed
Arjun Swansi Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3789
IPC-Section 307Arms Act-Sections 27, 25(1-B)a, 26 and 27
High Courts11 Aug 2026Allowed
Uday Saw @ Uday Lal Gupta Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3740
Indian Penal Code-Sections 143/341/427/353Damage to Public Property Act-Section 3Cr.P.C.-Section 438(2)
High Courts11 Aug 2026Allowed
Suresh Kandu @ Suresh Saw & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3741
BNS, 2023-Section 126(2), 109, 118(1), 117, 115, 79, 74, 303(2), 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts11 Aug 2026Allowed
Prabhu Ganjhu Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3742
N.D.P.S. Act-sections 17, 18, 29Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts11 Aug 2026Dismissed
Shiro Mani Mahto & Ors. Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3743
IPC-Sections 148, 341, 323/149, 325/149, 341/149, 147, 149, 323, 324, 325, 307Probation of Offenders Act, 1958-Section 4
High Courts11 Aug 2026Allowed
Sanjay Kumar Yadav @ Sanjay Yadav & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3744
IPC-Section 379 /413Coal Mines Act-Section 30(ii)Mines and Minerals (Development and Regulation) Act, 1957-Section 21
High Courts11 Aug 2026Disposed Of
Parmanand Singh & Anr. Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3745
B.N.S.S., 2023-Section 528Indian Penal Code-Sections 171F, 171H, 188/34, 188, 171CCode of Criminal Procedure-Section 258, 195
High Courts11 Aug 2026Allowed
Jitendra Chaudhary Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3746
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act-Section 14-A, 18, 3(1)(r) & 3(1)(s)BNS, 2023-Sections 126(2), 115(2), 303(2), 352B.N.S.S., 2023-Section 482
High Courts11 Aug 2026Dismissed
Jaleshwar Oraon Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3747
IPC-Section 304(I), 302