High Courts10 Jul 2002Dismissed
Uday Narayan Singh Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2002) 50 BLJR 1599
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,413 of 1,479
High Courts10 Jul 2002Dismissed
The Oriental Insurance Co. Ltd. Vs Mita Paul (Smt.) and Others
Jharkhand High Court · (2003) ACJ 2142
Motor Vehicles Act, 1988 — Section 140
High Courts10 Jul 2002Dismissed
Trinbhuwan Sao and Others Vs Tulsi Sao and Others
Jharkhand High Court · (2003) 3 CCC 205
High Courts10 Jul 2002Allowed
Binay Kumar Jha and Others Vs State of Bihar and Another
Jharkhand High Court · (2002) 2 DMC 553
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jul 2002Dismissed
Dharmdeo Prasad Vs State of Bihar and Others
Jharkhand High Court · (2002) 07 JH CK 0080
High Courts09 Jul 2002Dismissed
State of Bihar and Others Vs Vijay Kumar Chowdhury
Jharkhand High Court · (2002) 07 JH CK 0075
Chotanagpur Tenancy Act, 1908 — Section 21, 22, 24
High Courts09 Jul 2002Dismissed
Tata Iron and Steel Company Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2002) 07 JH CK 0059
Industrial Disputes Act, 1947 — Section 10
High Courts09 Jul 2002
Ramesh Chandra Mishra Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 07 JH CK 0034
High Courts08 Jul 2002
Kapildeo Singh and Calcutta Stores Supply Corporation Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2002) 07 JH CK 0098
Bihar Shops and Establishments Act, 1953 — Section 26
High Courts08 Jul 2002Allowed
Essem Transport and Contractors Pvt. Ltd. Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · AIR 2003 Jhar 13 : (2003) 1 ARBLR 472
Constitution of India, 1950 — Article 14
High Courts08 Jul 2002Dismissed
Vijay Choubey Vs State of Bihar and Others
Jharkhand High Court · (2002) 07 JH CK 0033
High Courts05 Jul 2002
Paltu Charan Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 07 JH CK 0081
High Courts05 Jul 2002
Tata Iron and Steel Co. Ltd. Vs Fagwali Sao and Others
Jharkhand High Court · (2002) 07 JH CK 0067
High Courts05 Jul 2002Allowed
Basudeo Mehra Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 234
Constitution of India, 1950 — Article 226
High Courts05 Jul 2002Dismissed
Hawa Bibi and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 07 JH CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 210Penal Code, 1860 (IPC) — Section 120B, 149, 420, 466, 467
High Courts05 Jul 2002Dismissed
Syed Ahmad Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2003) 1 JCR 227
Constitution of India, 1950 — Article 226
High Courts04 Jul 2002Dismissed
Employers in relation to the Management of Damodar Colliery of BCCL Vs The Presiding Officer, Central Govt. Industrial Tribunal No. 1
Jharkhand High Court · (2003) 2 LLJ 708
Constitution of India, 1950 — Article 226
High Courts04 Jul 2002Allowed
State of Bihar and Others Vs Premlata Verma
Jharkhand High Court · (2002) 07 JH CK 0083
High Courts04 Jul 2002Allowed
Lakho Oraon Vs State of Bihar and Others
Jharkhand High Court · (2002) 07 JH CK 0072
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts04 Jul 2002Dismissed
Sarjug Sharma and Others Vs State of Bihar
Jharkhand High Court · (2002) 07 JH CK 0069
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323