High Courts28 Jun 2002
Bindhyachali Devi Vs Manjeet Prakash and Others
Jharkhand High Court · (2002) 06 JH CK 0014
Motor Vehicles Act, 1988 — Section 149
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,415 of 1,479
High Courts27 Jun 2002
Birsa Munda and Another Vs State of Jharkhand
Jharkhand High Court · (2002) CriminalCC 619
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Jun 2002Dismissed
Bhukhli Mahatani and Others Vs Nanku Mahto and Others
Jharkhand High Court · (2002) 06 JH CK 0018
Hindu Succession Act, 1956 — Section 14
High Courts27 Jun 2002Allowed
Shrawan Kumar Giri Vs Smt. Rita Devi
Jharkhand High Court · AIR 2003 Jhar 54 : (2002) CCC 4 250 : (2002) 2 DMC 568
Hindu Marriage Act, 1955 — Section 23
High Courts26 Jun 2002
Balika Vidya Mandir Vs Jharkhand State Electricity Board
Jharkhand High Court · (2002) 06 JH CK 0026
High Courts26 Jun 2002Dismissed
Sri Chandra Bhushan Jha and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 06 JH CK 0023
High Courts26 Jun 2002Dismissed
Darauli Construction P. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 06 JH CK 0022
High Courts26 Jun 2002
Tara Charan Pramanik Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 06 JH CK 0020
High Courts26 Jun 2002Dismissed
Steel Authority of India Ltd. Vs Rungta Project Ltd.
Jharkhand High Court · (2002) 06 JH CK 0012
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts25 Jun 2002
Gauri Shankar Steel Rolling Mills Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 06 JH CK 0050
Central Excises and Salt Act, 1944 — Section 35F
High Courts25 Jun 2002
N.K. Jain Vs State Electricity Board and Others
Jharkhand High Court · (2006) 4 JCR 100
Constitution of India, 1950 — Article 226
High Courts25 Jun 2002Allowed
Anjar Mian Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2003) 1 LLJ 649
High Courts25 Jun 2002Allowed
Suresh Singh Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 156 : (2003) 1 ACC 6
Bihar Motor Vehicles Taxation Act, 1994 — Section 17, 5Bihar Motor Vehicles Taxation Rules, 1994 — Rule 13, 15
High Courts25 Jun 2002Allowed
Rekha Devi and Others Vs Thribhuwan Tiwary and Others
Jharkhand High Court · (2003) 3 CCC 63
High Courts25 Jun 2002Allowed
Padma Nath Singh Vs State of Bihar and Others
Jharkhand High Court · (2002) 06 JH CK 0008
High Courts24 Jun 2002
Ajay Kumar Labh Vs B.S.E.B. and Others
Jharkhand High Court · (2002) 06 JH CK 0053
High Courts24 Jun 2002Allowed
Bijay Kumar Tantia Vs Jharkhand State Electricity Board
Jharkhand High Court · (2002) 06 JH CK 0017
Electricity (Supply) Act, 1948 — Section 49Electricity Act, 1910 — Section 2
High Courts24 Jun 2002
Badri Narayan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 364
High Courts24 Jun 2002
Nath Gul Udyog Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2002) 06 JH CK 0003
High Courts21 Jun 2002Dismissed
Pradeep Kumar Vs State of Jharkhand
Jharkhand High Court · (2002) CriLJ 3796
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1), 19, 7B(2)