High Courts04 Jul 2002
The Workmen represented by National Coal Workers Congress Vs Employers in relation to the Management of Central Mine Planning and Design Institute Ltd. and Others
Jharkhand High Court · (2002) 07 JH CK 0066
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,414 of 1,479
High Courts04 Jul 2002Dismissed
Surendra Sao and Others Vs Sumitra Devi and Another
Jharkhand High Court · (2002) 50 BLJR 1601
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts04 Jul 2002Allowed
Manjar Imam Vs State of Bihar
Jharkhand High Court · (2002) 07 JH CK 0014
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jul 2002Allowed
Mineral Area Development Authority (M.A.D.A.) and Others Vs Daroga Prasad Sinha
Jharkhand High Court · (2002) 07 JH CK 0009
High Courts04 Jul 2002Dismissed
Jairam Prajapati Vs State of Bihar
Jharkhand High Court · (2002) 07 JH CK 0006
Penal Code, 1860 (IPC) — Section 366
High Courts03 Jul 2002
Madan Mohan Vadehra Vs Bharat Coking Coal Company Ltd. and Others
Jharkhand High Court · (2003) 1 JCR 230
Chotanagpur Tenancy Act, 1908 — Section 87
High Courts03 Jul 2002Partly Allowed
Bablu Singh Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2002) 07 JH CK 0091
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14
High Courts03 Jul 2002Dismissed
Tata Engineering and Locomotive Company Limited Vs Smt. Anjali Rani Mitra and Another
Jharkhand High Court · (2002) 07 JH CK 0090
High Courts03 Jul 2002
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 4 JCR 533
High Courts03 Jul 2002Dismissed
Rama Kant Tiwari and Others Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2002) 07 JH CK 0004
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Jul 2002Allowed
Hindustan Copper Limited and Others Vs Byomkesh Mishra
Jharkhand High Court · (2002) 50 BLJR 1974 : (2003) 4 JCR 733 : (2003) 1 LLJ 682
High Courts02 Jul 2002Dismissed
Thakur Ghansham Singh Munda Vs Commission S.C. Division and Others
Jharkhand High Court · (2002) 50 BLJR 1551
Chotanagpur Tenancy Act, 1908 — Section 240, 242, 256
High Courts02 Jul 2002Allowed
Oriental Insurance Co. Ltd. Vs Sri Chotelal Mahato and Another
Jharkhand High Court · (2002) 95 FLR 96 : (2003) 1 LLJ 102
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts02 Jul 2002
Oriental Insurance Co. Ltd. Vs Chotelal Mahto and Another
Jharkhand High Court · (2002) 3 ACC 280
Employees Compensation Act, 1923 — Section 4A
High Courts02 Jul 2002
National Insurance Company Ltd. Vs Atar Khatoon and Others
Jharkhand High Court · (2003) ACJ 644
Motor Vehicles Act, 1988 — Section 149
High Courts02 Jul 2002Dismissed
National Council for Teacher Education Vs Al-Iqra Teachers Training College at Bario and Another
Jharkhand High Court · (2002) 07 JH CK 0005
National Council for Teacher Education Act, 1993 — Section 14
High Courts01 Jul 2002Dismissed
Bihar State Electricity Board Vs Secretary, Bihar State Electricity Board and Others
Jharkhand High Court · (2003) 2 LLJ 25
Bihar Pension Rules, 1950 — Rule 43
High Courts01 Jul 2002Allowed
Puni Sahu Vs State of Bihar
Jharkhand High Court · (2002) 07 JH CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 326(3)Essential Commodities Act, 1955 — Section 12AA, 7, 7(1), 9
High Courts01 Jul 2002Dismissed
State of Bihar and Others Vs Ratan Lal Sahu and Others
Jharkhand High Court · AIR 2002 Jhar 158
High Courts28 Jun 2002Allowed
Nirmal Prasad Choudhary Vs Jharkhand State Electricity Board
Jharkhand High Court · (2002) 06 JH CK 0042