High Courts17 Jul 2002Dismissed
Steel Authority of India Ltd. Vs Steel Products Ltd. and Another
Jharkhand High Court · (2002) 07 JH CK 0029
Arbitration Act, 1940 — Section 39
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,412 of 1,479
High Courts16 Jul 2002
Udai Pratap Singh Vs State of Bihar and Others
Jharkhand High Court · (2002) 07 JH CK 0084
Constitution of India, 1950 — Article 226
High Courts16 Jul 2002Dismissed
Sitaram Sharma Vs State of Bihar and Others
Jharkhand High Court · (2002) 07 JH CK 0065
Constitution of India, 1950 — Article 226
High Courts16 Jul 2002
Smt. Rashmi Agarwal Vs B.S.E.B. and Others
Jharkhand High Court · (2002) 07 JH CK 0049
High Courts16 Jul 2002Allowed
Binod Kumar Vs Sr. Divisional Manager, LIC and Others
Jharkhand High Court · (2002) 50 BLJR 1977
Constitution of India, 1950 — Article 226
High Courts16 Jul 2002Dismissed
Basanti Devi and Others Vs Devi Dyal Bhagat and Another
Jharkhand High Court · (2003) 2 ACC 303 : (2003) 2 JCR 112
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jul 2002
K.P. Mineral Pvt. Ltd. Vs Bihar State Credit and Investment Corporation Ltd. and Others
Jharkhand High Court · (2003) 51 BLJR 539
State Financial Corporations Act, 1951 — Section 29, 30
High Courts11 Jul 2002Dismissed
Lankeshwar Patar Vs Feku Mahto and Others
Jharkhand High Court · (2002) 07 JH CK 0074
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts11 Jul 2002
Poklal Mahto Vs Uma Shankar Singh and Another
Jharkhand High Court · (2002) 3 ACC 409
High Courts11 Jul 2002Dismissed
Poklal Mahto Vs Uma Shnkar Singh and Another
Jharkhand High Court · (2002) 50 BLJR 1600
Motor Vehicles Act, 1988 — Section 166
High Courts11 Jul 2002Allowed
Anand Timber Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 07 JH CK 0060
High Courts11 Jul 2002Dismissed
Oriental Insurance Co. Ltd. Vs Shanti Devi and Others
Jharkhand High Court · (2004) ACJ 118 : (2003) 2 ACC 637
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147(2A)
High Courts11 Jul 2002
Manager, The Oriental Insurance Co. Ltd. Vs Basmatia Devi and Others
Jharkhand High Court · (2003) ACJ 2017
Motor Vehicles Act, 1988 — Section 140, 173
High Courts11 Jul 2002Allowed
Tajiban Khatoon and Another Vs Lao Kumar and Another
Jharkhand High Court · (2002) 50 BLJR 1976
Motor Vehicles Act, 1939 — Section 95(1), 96
High Courts11 Jul 2002Allowed
The Tata Iron and Steel Company Ltd. Vs Md. Ziauddin and Others
Jharkhand High Court · (2002) 07 JH CK 0008
High Courts10 Jul 2002Dismissed
Biru Teli Vs The State of Jharkhand and Another
Jharkhand High Court · (2002) CRLJ 4538 : (2002) 0 AIR JHAR HCR 1122
Criminal Procedure Code, 1973 (CrPC) — Section 193, 207, 208, 209, 319Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Jul 2002Allowed
Andhra Dramatic and Literary Society and Another Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 256
Constitution of India, 1950 — Article 226
High Courts10 Jul 2002Allowed
Sardar Surender Singh Vs State of Bihar and Another
Jharkhand High Court · (2002) 07 JH CK 0095
Constitution of India, 1950 — Article 299
High Courts10 Jul 2002Dismissed
State of Bihar and Others Vs Vijay Nand Mishra
Jharkhand High Court · (2002) 07 JH CK 0078
High Courts10 Jul 2002Dismissed
Sanjay Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 07 JH CK 0077