High Courts19 Jul 2002
Heavy Engineering Corporation Ltd. Vs Rajesh Prasad Singh and Others
Jharkhand High Court · (2002) 07 JH CK 0028
Payment of Gratuity Act, 1972 — Section 4, 7, 7(4)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,411 of 1,479
High Courts18 Jul 2002Dismissed
Hari Krishna Lal Vs Babu Lal Marandi
Jharkhand High Court · AIR 2002 Jhar 142
Constitution of India, 1950 — Article 191(1)(e), 324Representation of the People Act, 1951 — Section 100(1) C, 33(4), 33(5), 36, 36(2)
High Courts18 Jul 2002
Sudipta Rai @ S. Roy Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2002) 95 FLR 648
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts18 Jul 2002Dismissed
Anapol Vs J.S.E.B. and Others
Jharkhand High Court · (2003) 1 BC 240 : (2003) 2 LLJ 335
Bihar Contract Labour (Regulation and Abolition) Act, 1970 — Section 7Bihar Contract Labour (Regulation and Abolition) Rules, 1972 — Rule 18Constitution of India, 1950 — Article 16, 226
High Courts18 Jul 2002Dismissed
Ganesh Sahu and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 07 JH CK 0087
Constitution of India, 1950 — Article 226
High Courts18 Jul 2002
Dr. Ajay Shankar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 07 JH CK 0063
Constitution of India, 1950 — Article 226
High Courts18 Jul 2002Dismissed
Kashinath Poddar Vs Smt. Archana Sahay and Others
Jharkhand High Court · (2003) 2 ACC 241
Motor Vehicles Act, 1939 — Section 110A, 95(2)
High Courts18 Jul 2002
New India Assurance Co. Ltd. Vs Mossamat Sundia Devi and Others
Jharkhand High Court · (2002) 3 ACC 594
Fatal Accidents Act, 1855 — Section 1, 1AMotor Vehicles Act, 1988 — Section 165, 166, 168
High Courts18 Jul 2002Dismissed
New India Assurance Co. Ltd. Vs (Most.) Sundia Devi and Others
Jharkhand High Court · (2003) ACJ 1986
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jul 2002Dismissed
Leda Mahato Vs State of Bihar and Others
Jharkhand High Court · (2002) 07 JH CK 0056
High Courts18 Jul 2002Allowed
New India Assurance Company Ltd. Vs Jaswinder Singh and Others
Jharkhand High Court · (2002) 07 JH CK 0052
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 168
High Courts18 Jul 2002Dismissed
National Insurance Company Ltd. Vs Smt. Abha Sinha and Others
Jharkhand High Court · (2003) ACJ 2102
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 172
High Courts18 Jul 2002Dismissed
Md. Munna Ali and Another Vs State of Bihar
Jharkhand High Court · (2002) 07 JH CK 0043
Chotanagpur Tenancy Act, 1908 — Section 46, 71A
High Courts18 Jul 2002Dismissed
Bharat Coking Coal Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 95 FLR 613
Industrial Disputes Act, 1947 — Section 10, 2, 2K
High Courts18 Jul 2002Dismissed
Manager, New India Assurance Co. Ltd. etc. Vs Manju Devi and Others etc. Branch Manager, New India Assurance Co. Ltd. Vs Maya Devi and Others
Jharkhand High Court · (2003) ACJ 2013
Motor Vehicles Act, 1939 — Section 95(1), 95(2), 96, 96(4)
High Courts18 Jul 2002Allowed
Hridayangshu Bhattacharjee Vs State of Jharkhand and Others
Jharkhand High Court · (2003) CriLJ 624 : (2002) 50 BLJR 1831
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 340(1)
High Courts18 Jul 2002
Manager, New India Assurance Company Limited Vs Manju Devi and Others
Jharkhand High Court · (2002) 3 ACC 549
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii), 96
High Courts17 Jul 2002
Ram Naresh Singh Vs Employers in relation to the Management of HEC and Another
Jharkhand High Court · (2003) 1 JCR 229
Industrial Disputes Act, 1947 — Section 10, 33(C)(2)
High Courts17 Jul 2002Dismissed
Sheo Shankar Vishwakarma Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 07 JH CK 0039
Constitution of India, 1950 — Article 226
High Courts17 Jul 2002Dismissed
Guhi Ram Mahto and Others Vs Mohan Mahto and Others
Jharkhand High Court · (2002) 50 BLJR 2189
Evidence Act, 1872 — Section 92