High Courts12 Dec 2005Dismissed
Md. Majharul Haque Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 19
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,247 of 1,479
High Courts12 Dec 2005Allowed
Jharkhand State Electricity Board and Others Vs Lal Mohan Prasad and Another
Jharkhand High Court · (2006) 1 JCR 346a
High Courts12 Dec 2005Dismissed
Syed Askari Hadi Ali Augustine Imam Vs Harish Reddy and Another
Jharkhand High Court · (2006) 3 JCR 493
Constitution of India, 1950 — Article 227
High Courts07 Dec 2005Dismissed
Naveen Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 162
High Courts07 Dec 2005Dismissed
Bihar Foundary and Castings Ltd. Vs Jharkhand State Pollution Control Board and Others
Jharkhand High Court · (2006) 1 BLJR 105 : (2006) 1 JCR 164
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 226
High Courts05 Dec 2005
Smt. Nagi Orain Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 352
Constitution of India, 1950 — Article 16
High Courts05 Dec 2005Dismissed
Suresh Kumar Nishad Vs Central Coalfield Limited and Others
Jharkhand High Court · (2006) 2 JCR 343
Hindu Adoptions and Maintenance Act, 1956 — Section 10
High Courts02 Dec 2005
Chander Mehta Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 295
Bihar Gratuity Provident Fund Rules, 1938 — Rule 14(4)
High Courts02 Dec 2005
Shyamlal Prasad Atul Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 351
High Courts02 Dec 2005Dismissed
Swapan Kumar Bandopadhyay Vs SAIL and Others Doman Mahto Vs State of Jharkhand and Another
Jharkhand High Court · AIR 2006 Jhar 19 : (2006) 4 SLR 415 : (2006) 2 SCT 55 : (2006) 2 RCR(Civil) 187 : (2006) 1 JLJR 193 : (2006) 1 EastCriC 191 : (2006) 38 AllIndCaS 873 : (2006) 1 AIRJharR 36 : (2006) 1 JCR 1
Civil Procedure Code Amendment Act, 1999 — Section 115Constitution of India, 1950 — Article 226, 227Family Courts Act, 1984 — Section 10(4), 19(1), 19(4)
High Courts01 Dec 2005
Khedan Saw Vs Secretary JSEB and Others
Jharkhand High Court · (2006) 1 JCR 370
High Courts01 Dec 2005
Lalita Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 345
High Courts01 Dec 2005
Ashok Kumar Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 346
High Courts30 Nov 2005Dismissed
Jai Narayan Singh, Proprietor of Awadh Cinema Vs State of Bihar and Others
Jharkhand High Court · (2006) 1 JCR 259
Bihar Entertainment Tax Act, 1948 — Section 3A, 3B
High Courts30 Nov 2005
Kerala Samajam Model School Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 108 FLR 981 : (2006) 1 JCR 178
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 2A
High Courts30 Nov 2005Dismissed
Etwari Devi and Others Vs Lakhan Lal and Others
Jharkhand High Court · (2006) 1 JCR 347
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)Constitution of India, 1950 — Article 227
High Courts29 Nov 2005
Ranchi University and Another Vs Nand Kumar Singh and Others, Suresh Kumar and Another and Kishore Kumar Parhi and Another
Jharkhand High Court · (2006) 1 JCR 335
High Courts29 Nov 2005
Femco Promoters and Development and Others Vs Shri Sakti Pado Ghosh
Jharkhand High Court · (2006) 1 JCR 371
High Courts28 Nov 2005
Daro Rout @ Prakash Rout and Laxmi Rout and Another Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) CriLJ 919 : (2006) 1 JLJR 99 : (2006) 1 JCR 105 : (2006) 1 EastCriC 349 : (2006) 1 AIRJharR 160
Penal Code, 1860 (IPC) — Section 395
High Courts25 Nov 2005
Dr. Sushma Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 93