High Courts28 Oct 2005Allowed
Arun Kumar Chakravarty Vs Asit Baran Chakravarty and Others
Jharkhand High Court · (2006) 1 JCR 256
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,249 of 1,479
High Courts28 Oct 2005
Shiv Karmpal Sahu, Mamta Kumari and Santosh Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 108 FLR 984 : (2006) 1 JCR 245
Arms Act, 1959 — Section 27Criminal Law (Amendment) Act, 1932 — Section 17Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts27 Oct 2005Dismissed
Jamshed Mian Vs Halima Khatoon
Jharkhand High Court · (2006) CriLJ 923 : (2006) 2 RCR(Criminal) 532 : (2006) 1 HinduLR 706 : (2006) 1 EastCriC 303 : (2006) 1 BLJR 116 : (2006) 1 AIRJharR 169 : (2006) 2 RCR(Civil) 411
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 5
High Courts27 Oct 2005Allowed
Sitwanto Devi Mahila Kalyan Sansthan Vs Ranchi University and Others
Jharkhand High Court · AIR 2006 Jhar 39 : (2006) 1 JLJR 358 : (2006) 1 AIRJharR 265
All India Council for Technical Education Act, 1987 — Section 10, 2, 4(19)
High Courts26 Oct 2005Dismissed
Ramchandra Ravidas and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2006) 1 BLJR 96 : (2006) 1 JCR 186
High Courts26 Oct 2005Allowed
Smt. Leela Yadav and Others Vs State of Bihar
Jharkhand High Court · (2006) 1 DMC 444 : (2006) 1 JCR 103 : (2006) 2 RCR(Criminal) 274
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Oct 2005Dismissed
Ram Kumar Vs State of Bihar and Another
Jharkhand High Court · (2006) 4 BC 562 : (2006) 1 JCR 99
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 202, 482Penal Code, 1860 (IPC) — Section 409
High Courts26 Oct 2005Dismissed
Dr. Junul Bhengraj Vs Sri A.K. Sengupta, Special Judge, CBI (AHD) and Others
Jharkhand High Court · (2006) 1 JCR 197
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 16, 2
High Courts25 Oct 2005Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Swadhin Karjee
Jharkhand High Court · (2006) ACJ 1536 : (2006) 1 ACC 562 : (2004) 2 ACC 712 : (2006) 1 BLJR 113 : (2006) 1 JCR 108
Motor Vehicles Act, 1988 — Section 140, 166
High Courts25 Oct 2005
Saraswati Ekka Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 310
Constitution of India, 1950 — Article 14
High Courts24 Oct 2005Allowed
Court on its own motion Vs State of Jharkhand
Jharkhand High Court · (2006) 1 JCR 230
Criminal Procedure Code, 1973 (CrPC) — Section 311, 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts20 Oct 2005Dismissed
Karu Mian Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 1 JCR 239
Penal Code, 1860 (IPC) — Section 395, 397
High Courts19 Oct 2005
Dr. Masroor Jahan Vs Ranchi Institute of Neuro-Psychiatry and Allied Sciences (RINPAS)
Jharkhand High Court · (2005) 4 JCR 313
High Courts19 Oct 2005
Sujan Devi (Smt.) Vs Bindeshwari Devi (Smt.) and Others
Jharkhand High Court · (2005) 4 JCR 315
Civil Procedure Code Amendment Act, 2002 — Section 16Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts19 Oct 2005
Ambuj Kumar Mandal Vs Managing Director, Steel Authority of India Ltd. and Others
Jharkhand High Court · (2006) 108 FLR 298 : (2005) 4 JCR 311
High Courts19 Oct 2005Dismissed
Kedar Singh Vs The Central Coalfields Ltd. and Others
Jharkhand High Court · (2006) 108 FLR 784 : (2006) 1 JCR 95
High Courts19 Oct 2005
Smt. Sheela Kanaujia and Others Vs Manohar Kumar Agarwalla and Another
Jharkhand High Court · (2006) ACJ 1554 : (2006) 1 ACC 576 : (2006) 1 BLJR 82 : (2006) 1 JCR 84
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts18 Oct 2005
Anjani Kumar Srivastava Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 47
High Courts18 Oct 2005
Anju Devi (Smt.) Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2005) 4 JCR 316
High Courts18 Oct 2005
Asiatic Oxygen Limited and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 55
Bihar Reorganisation Act, 2000 — Section 65