High Courts24 Nov 2005
R.K. Steels Vs Bihar State Electricity Board (Now Jharkhand State Electricity Board) and Others
Jharkhand High Court · (2006) 1 JCR 204
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,248 of 1,479
High Courts24 Nov 2005
Anil Kumar Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2006) 1 JCR 261
High Courts24 Nov 2005
Purnima Sao and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2006) 1 JCR 214
Chotanagpur Tenancy Act, 1908 — Section 87, 90
High Courts23 Nov 2005
Jai Prakash Sao Vs Smt. Ajua Devi
Jharkhand High Court · (2006) 1 JCR 299
Constitution of India, 1950 — Article 227
High Courts23 Nov 2005Allowed
Central Coalfields Ltd. Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2007) ACJ 117 : (2006) 1 JCR 261
Motor Vehicles Act, 1988 — Section 2(28)
High Courts22 Nov 2005
Pradeep Robert Lakra and Others and Pushpa Purty and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 BLJR 99 : (2006) 1 JCR 110
Bihar Reorganisation Act, 2000 — Section 72, 73, 75Constitution of India, 1950 — Article 14, 16, 16(4), 16(4A), 29
High Courts22 Nov 2005Dismissed
Priya Barata Narain Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 JCR 69
Constitution of India, 1950 — Article 226
High Courts22 Nov 2005Dismissed
Bimal Kumar Jha and Others, Sachidanand Prasad and Another, Md. Neyaz Waris and Nawal Kishore Prasad Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 BLJR 109 : (2006) 1 JCR 72
Bihar Reorganisation Act, 2000 — Section 72, 72(2), 75
High Courts22 Nov 2005Allowed
Saranan Chattopadhyaya Vs State of Bihar (Now Jharkhand) and Another
Jharkhand High Court · (2006) CriLJ 921 : (2006) 1 JLJR 141 : (2006) 1 JCR 101 : (2006) 1 EastCriC 345 : (2006) 1 DMC 663 : (2006) 38 AllIndCaS 913 : (2006) 1 AIRJharR 162
Criminal Procedure Code, 1973 (CrPC) — Section 245(1)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 420
High Courts21 Nov 2005
Swarnrekha Coal and Coke Pvt. Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 JCR 348
High Courts18 Nov 2005Dismissed
Sanchi Chamar Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2006) 1 JCR 219
High Courts18 Nov 2005Dismissed
Smt. Rikta Mazumdar Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2006) 2 JCR 361
High Courts17 Nov 2005Allowed
Dr. Harihar Das Vs Government of India and Others
Jharkhand High Court · (2006) 1 JCR 241
High Courts17 Nov 2005Dismissed
BMW Industries Ltd. Vs Bihar Credit and Investment Corporation Ltd. and Others
Jharkhand High Court · (2006) 1 JCR 233
State Financial Corporations Act, 1951 — Section 29
High Courts16 Nov 2005Dismissed
Kamaljeet Singh Ahluwalia Vs The State of Bihar and Others
Jharkhand High Court · AIR 2006 Jhar 44 : (2006) 1 JLJR 173 : 2006 BLJ 1 107 : (2006) 38 AllIndCaS 919 : (2006) 1 AIRJharR 293 : (2006) 1 JCR 70
Forest (Conservation) Act, 1980 — Section 2Mineral Concession Rules, 1990 — Rule 24
High Courts28 Oct 2005Allowed
Shyam Kishore Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 237
High Courts28 Oct 2005
Kapildeo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 254
High Courts28 Oct 2005Dismissed
Mukesh Kumar and Others, Ram Prawesh Paswan and Another and Sachidanand Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 225
High Courts28 Oct 2005Dismissed
Vivek Kumar and Others and Shiv Shankar Chatterjee Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 249
Bihar Agricultural Produce Markets Act, 1960 — Section 33E, 33LConstitution of India, 1950 — Article 14, 16
High Courts28 Oct 2005
Bhola Thakur, Secretary, Non-Gazetted Workers Union, Bokaro Branch Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 227