High Courts07 Oct 2005
Genuine Bottlers Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 9
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,250 of 1,479
High Courts07 Oct 2005
Kailash Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 108 FLR 478 : (2005) 4 JCR 199
Bihar Pension Rules, 1950 — Rule 43B
High Courts06 Oct 2005
Dr. Jitendra Kumar Srivastava Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 406
Bihar Pension Rules, 1950 — Rule 27, 43
High Courts06 Oct 2005Dismissed
Rabindra Nath Basu Vs State Bank of India, Main Branch and Another
Jharkhand High Court · (2006) 2 BC 470 : (2005) 4 JCR 484
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2
High Courts06 Oct 2005Allowed
Ursuline Women's Teachers Training College and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 3 BLJR 2353 : (2005) 4 JCR 194
Constitution of India, 1950 — Article 19(6), 29, 29(2), 30, 30(1)
High Courts06 Oct 2005
Smt. Deepa Devi Vs Dhiraj Kumar Singh
Jharkhand High Court · AIR 2006 Jhar 29 : (2006) 1 JLJR 175 : (2005) 4 JCR 191 : (2006) 1 HinduLR 378 : (2006) 1 DMC 55 : 2005 CurCC 4 515 : 2006 CivLJ 2 858 : (2006) 1 AIRJharR 64
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151, 151(1)Hindu Marriage Act, 1955 — Section 13(2), 13B, 13B(1), 14Penal Code, 1860 (IPC) — Section 325, 344, 420, 498A
High Courts06 Oct 2005
Md. Awhab Seikh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 14
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts05 Oct 2005Dismissed
Suresh Kumar Tekriwal Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 158
Criminal Procedure Code, 1973 (CrPC) — Section 202, 227, 228, 239, 240Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 467
High Courts05 Oct 2005
Ram Nath Lal Das Vs Bihar State Small Industries Corporation Ltd. and Others
Jharkhand High Court · (2006) 1 JCR 380a
High Courts04 Oct 2005
Ram Narayan Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 58
Bihar Secondary School Takingover Act, 1980 — Section 3(3), 4(2)
High Courts04 Oct 2005
Ishwar Prasad Rai Vs J.S.E.B. and Others
Jharkhand High Court · (2006) 108 FLR 823 : (2006) 1 JCR 56
High Courts04 Oct 2005Allowed
Dr. Maya Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 108 FLR 1125 : (2006) 1 JCR 165
Constitution of India, 1950 — Article 14, 16, 21Jharkhand State Universities Act, 2000 — Section 35(3), 8(10)
High Courts30 Sept 2005Dismissed
Ramadhar Singh Vs Management of Heavy Engineering Corporation Ltd. and Another
Jharkhand High Court · (2006) 2 JCR 62
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts30 Sept 2005
Roshan Jahan Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 380
High Courts30 Sept 2005Allowed
Sudeshwar Sahu Vs The State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 479
Jharkhand Primary Schools Appointment Rules, 2002 — Rule 4
High Courts30 Sept 2005
Mahesh Prasad and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 2 Crimes 31 : (2006) 3 BLJR 2350 : (2006) 1 DMC 340 : (2006) 1 JCR 176
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts30 Sept 2005Allowed
State of Jharkhand Vs Jwala Raut
Jharkhand High Court · (2006) 1 JCR 58
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2
High Courts30 Sept 2005Dismissed
Narendra Nath Supakar Vs Smt. Shakuntala Devi and Others
Jharkhand High Court · (2006) 1 JCR 10
High Courts30 Sept 2005Dismissed
Probasish Das Gupta Vs Juthika Das Gupta and Others
Jharkhand High Court · (2006) 1 CCC 442 : (2005) 3 BLJR 2365 : (2006) 1 JCR 6
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 14 Rule 2, Order 14 Rule 2(B)Hindu Succession Act, 1956 — Section 23
High Courts30 Sept 2005
Baleshwar Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 379