High Courts03 Jan 2006Dismissed
Muneshwar Singh Vs Central Coalfields Limited and Others
Jharkhand High Court · (2006) 1 JCR 305
Prevention of Corruption Act, 1988 — Section 13, 13(1), 7
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,245 of 1,479
High Courts03 Jan 2006
Nand Lal Tanti Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 10
High Courts03 Jan 2006Allowed
Tufani Bhuiyan and Others Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1878 : (2006) 1 JCR 279
Criminal Procedure Code, 1973 (CrPC) — Section 293(4), 294, 294(2), 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Jan 2006Dismissed
Inderadeo Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 325
High Courts03 Jan 2006
Arun Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 342
High Courts03 Jan 2006Dismissed
Shasti Dhekaro Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1890 : (2006) 2 JLJR 78 : (2006) 1 JCR 111 : (2006) 1 EastCriC 31402 : (2006) 40 AllIndCaS 757 : (2006) 1 AIRJharR 699
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts02 Jan 2006Allowed
Bikesh Shukla @ Bikesh Kumar Shukla and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 2 JCR 105
Penal Code, 1860 (IPC) — Section 323, 325
High Courts02 Jan 2006Dismissed
Guddu Shukla @ Sant Gyan Shukla and Altaf Hussain Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1883 : (2006) 3 RCR(Criminal) 426 : (2006) 2 JCR 73 : (2006) 3 CurCriR 393 : (2006) 1 BLJR 354 : (2006) 41 AllIndCaS 863 : (2006) 1 AIRJharR 627
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 30Forest Act, 1927 — Section 33, 42
High Courts02 Jan 2006Dismissed
Yogendra Singh @ Radhey Shyam Singh and Another Vs State of Jharkhand
Jharkhand High Court · (2006) 2 Crimes 595 : (2006) CriLJ 1884 : (2006) 1 JCR 408
Arms Act, 1959 — Section 25(1B), 26
High Courts29 Dec 2005Allowed
Hotel Yamuna Villa Vs Regional Provident Fund Commissioner and Others
Jharkhand High Court · (2006) 2 LLJ 965 : (2006) 108 FLR 988 : (2006) 1 JCR 268
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2A
High Courts23 Dec 2005
Ganesh Mahto Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2006) 2 JCR 88
High Courts23 Dec 2005Allowed
Tribhuwan Prasad Sinha Vs State of Jharkhand
Jharkhand High Court · (2006) 109 FLR 519 : (2006) 1 JCR 404
High Courts23 Dec 2005
Prayag Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 1 JCR 323
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 325, 34
High Courts23 Dec 2005
Ashok Kumar Dangi and Others, Ashok Kumar Sahani and Others, Mahendra Kumar Gupta and Others and Jainuel Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 139
Constitution of India, 1950 — Article 21A, 226Jharkhand Primary Teachers Appointment Rules, 2002 — Rule 2, 2B, 4
High Courts23 Dec 2005Dismissed
Soma Puf Metal Private Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 356
Bihar Finance Act, 1981 — Section 7(3)(6)
High Courts23 Dec 2005Allowed
Sunder Pandit Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 109 FLR 216 : (2006) 1 JCR 354
High Courts23 Dec 2005Dismissed
Awadesh Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 309
High Courts23 Dec 2005Dismissed
Nago Bagouth and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 3 JCR 134
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326Probation of Offenders Act, 1958 — Section 4
High Courts23 Dec 2005Dismissed
Akhtar Ansari Vs State of Jharkhand
Jharkhand High Court · (2006) 1 JCR 322 : (2006) 2 RCR(Criminal) 960
Arms Act, 1959 — Section 25(1B), 26, 35
High Courts22 Dec 2005Dismissed
Central Coalfields Ltd. Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · AIR 2006 Jhar 61 : (2006) 1 JLJR 290 : (2006) 1 JCR 401 : (2006) 40 AllIndCaS 947 : (2006) 1 AIRJharR 732