High Courts25 Jan 2006Allowed
Incore Metals and Cement Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2006 Jhar 97 : (2006) 1 JLJR 469 : (2006) 2 JCR 274 : 2006 AllIndCaS 42 849 : (2006) 2 AIRJharR 529
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,243 of 1,479
High Courts24 Jan 2006Dismissed
Daso Mian and Others and Basir Mian and Others Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 2520 : (2006) 2 JLJR 156 : (2006) 2 JCR 6 : (2006) 2 AIRJharR 63
Criminal Procedure Code, 1973 (CrPC) — Section 145, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts24 Jan 2006
Bharat Prasad Vs Steel Authority of India Ltd. Bokaro Steel Plant City and Others
Jharkhand High Court · (2006) 1 JCR 358
Contempt of Courts Act, 1971 — Section 2
High Courts23 Jan 2006Allowed
Sarju Ghorel and Others Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2006) CriLJ 1885 : (2006) 1 EastCriC 379 : (2006) 1 BLJR 238 : (2006) 1 AIRJharR 676
Penal Code, 1860 (IPC) — Section 147, 148, 302, 324, 34
High Courts23 Jan 2006Dismissed
State of Jharkhand Vs Suresh Prasad Mehta @ Mahto and Another Suresh Prasad Mehta @ Mahto and Another Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 2498 : (2006) 2 JLJR 138 : (2006) 1 JCR 435 : (2006) 2 CurCriR 585 : (2006) 1 BLJR 331 : (2006) 40 AllIndCaS 750 : (2006) 2 AIRJharR 7
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 303, 323, 34
High Courts20 Jan 2006
State of Jharkhand Vs Ishwarnath Mishra and Another Ishwarnath Mishra Vs State of Jharkhand
Jharkhand High Court · (2006) 2 JCR 180
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts19 Jan 2006Allowed
State of Jharkhand Vs Lal Singh Mati Soy Lal Singh Mati Soy Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1876 : (2006) 2 JCR 177
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 366, 376(2)
High Courts19 Jan 2006Dismissed
Sita Ram Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 91
High Courts18 Jan 2006
Yaqub Paul Vs State of Jharkhand
Jharkhand High Court · (2006) 2 ACC 740
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jan 2006Dismissed
Bajrangi Saw Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 20
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts18 Jan 2006Dismissed
Dr. Krishna Mohan Prasad and Others Vs Central Bureau of Investigation, SPE, AHD
Jharkhand High Court · (2006) 2 JCR 21
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts18 Jan 2006Dismissed
Awadesh Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2006) CriLJ 1889 : (2006) 2 JLJR 463 : (2006) 2 JCR 107 : (2006) 1 BLJR 387 : (2006) 1 AIRJharR 682 : (2006) 109 FLR 342
Penal Code, 1860 (IPC) — Section 147, 323, 341, 379, 427
High Courts18 Jan 2006Dismissed
Mahendra Saw alias Mahendra Kumar Sahu Vs The State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1874 : (2006) 1 JLJR 427 : (2006) 1 EastCriC 374 : (2006) 3 CurCriR 376 : (2006) 1 AIRJharR 598 :
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203
High Courts18 Jan 2006Dismissed
Yakub Paul Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 1880 : (2006) 1 JLJR 401 : (2006) 1 EastCriC 373 : (2006) 1 AIRJharR 620 : (2006) 2 ACC 740
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Jan 2006Dismissed
Pawe Oraon Vs State of Jharkhand
Jharkhand High Court · (2006) 1 JCR 267
High Courts17 Jan 2006Dismissed
Rabindra Mahto Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 2 DMC 735
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Jan 2006Dismissed
Harsh Vardhan Mathur (H.V. Mathur) Vs Xavior Labour Relations Institute (or XLRI)
Jharkhand High Court · (2006) 109 FLR 617 : (2006) 2 JCR 90
Bihar Shops and Establishments Act, 1953 — Section 26(2)
High Courts17 Jan 2006Dismissed
Narad Shukla etc. Vs The State of Jharkhand
Jharkhand High Court · (2006) CriLJ 2519 : (2006) 2 EastCriC 68 : (2006) 2 AIRJharR 62
Penal Code, 1860 (IPC) — Section 148, 323, 324, 452
High Courts17 Jan 2006Dismissed
Bibhuti Bhushan Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 DMC 120
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts17 Jan 2006
Ravi Bhushan Dubey and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2006) CriLJ 2507 : (2006) 4 RCR(Criminal) 428 : (2006) 2 JLJR 625 : (2006) 2 JCR 22 : (2006) 41 AllIndCaS 940 : (2006) 2 AIRJharR 25
Criminal Procedure Code, 1973 (CrPC) — Section 284, 311Penal Code, 1860 (IPC) — Section 323, 324