High Courts03 Aug 2007
Murlidhar Sahu and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 504
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,168 of 1,479
High Courts03 Aug 2007
Vaishali Enterprises and Another Vs Punjab National Bank
Jharkhand High Court · (2008) 1 BC 527 : (2008) 4 JCR 706
Civil Procedure Code, 1908 (CPC) — Section 34COMPANIES ACT, 1956 — Section 291
High Courts03 Aug 2007Allowed
West Singhbhum Truck Owners' Welfare Association Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 139
Motor Vehicles Act, 1988 — Section 113, 114, 115, 177, 190
High Courts03 Aug 2007Dismissed
Sachidanand Singh and Deepak Kumar @ Dipak Kumar Singh Vs The State of Jharkhand, Shri Rajkeshwar Singh, Shri Gopal Krishna Prasad and Shri Anil Kumar Sinha
Jharkhand High Court · (2007) 08 JH CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 107, 133
High Courts03 Aug 2007Allowed
West Singhbhum Truck Owners' Welfare Association Vs The Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 139
Motor Vehicles Act, 1988 — Section 113, 114, 115, 177, 190
High Courts03 Aug 2007Dismissed
Promod Kumar Bhagat Vs Gopal Ram Bhagat and Others
Jharkhand High Court · (2007) 4 JCR 275
Evidence Act, 1872 — Section 68, 74Succession Act, 1925 — Section 278, 63
High Courts03 Aug 2007Dismissed
Bank of India Vs Gobardhan Bhagat and Others
Jharkhand High Court · (2008) 1 BC 630 : (2008) 1 JCR 203
Negotiable Instruments Act, 1881 (NI) — Section 18Stamp Act, 1899 — Section 11, 12
High Courts02 Aug 2007
Om Prakash Singh and Mahendra Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 368
High Courts02 Aug 2007Dismissed
Manish Kumar Jayaswal Vs State of Jharkhand
Jharkhand High Court · (2007) 4 JCR 532
Constitution of India, 1950 — Article 139A, 228, 295, 372
High Courts02 Aug 2007
Raghunath Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 374
High Courts01 Aug 2007
Subhash Chandra Mishra Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 361
High Courts01 Aug 2007Allowed
Hindu Pahan and Dolka Pahan Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 08 JH CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Aug 2007Allowed
Nirodhi Prakash Ganguly, Arya Prakash Ganguly, Nilay Prakash Ganguly and Mrs. Rita Chaterjee Vs The State of Bihar (now Jharkhand), The Commissioner, South Chhotanagpur Division, The Deputy Commissioner, Ranchi-cum-Competent Authority U.L.C. Act and Ram Lakhan Singh Yadav College
Jharkhand High Court · (2008) 56 BLJR 152 : (2007) 4 JCR 235
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 11, 5
High Courts01 Aug 2007Allowed
Rambilash Bharti Vs The Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 1 JCR 597
High Courts31 Jul 2007Dismissed
Uma Shankar Prasad Vs Hazaribagh Mines Board, Chairman, Hazaribagh Mines Board, Additional Collector-cum-Secretary, Mines Board and The State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 475
Hazaribagh Mines Board Act, 1936 — Section 11
High Courts31 Jul 2007Allowed
National Insurance Company Ltd. Vs Payal Choudhary and Others
Jharkhand High Court · (2008) 56 BLJR 444 : (2009) 1 JCR 488
High Courts31 Jul 2007Dismissed
Raj Refractories (P) Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 136
COMPANIES ACT, 1956 — Section 3Mines and Minerals (Development and Regulation) Act, 1957 — Section 5
High Courts31 Jul 2007Allowed
The State of Jharkhand Vs Pranay Kumar Srivastawa, Gopal Jha and Rajbali Pal
Jharkhand High Court · (2009) 1 JCR 664
Industrial Disputes Act, 1947 — Section 25F
High Courts31 Jul 2007Dismissed
The Ranchi Khunti Central Co-operative Bank Ltd. and Others Vs Ashok Chandra Deogaria and Another
Jharkhand High Court · (2007) 4 JCR 142
Constitution of India, 1950 — Article 14, 21, 311
High Courts30 Jul 2007
Binda Devi Vs United Insurance Company Ltd. and Others
Jharkhand High Court · (2007) 07 JH CK 0009