High Courts18 Jul 2007Allowed
Raj Kumar Singh Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2008) 1 JCR 265
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,170 of 1,479
High Courts18 Jul 2007Dismissed
Ajay Munjal Memorial Trust and Others Vs Power Grid Corporation of India Ltd. and Others
Jharkhand High Court · (2007) 2 BLJR 2422 : (2007) 4 JCR 254
Electricity Act, 1910 — Section 42, 51Telegraph Act, 1885 — Section 10
High Courts18 Jul 2007Dismissed
Bandana Jha Vs The State of Jharkhand
Jharkhand High Court · (2008) CrLJ 320
Essential Commodities Act, 1955 — Section 6A, 7Penal Code, 1860 (IPC) — Section 413, 414
High Courts18 Jul 2007Dismissed
Rites Ltd. Vs Bank of India and Others
Jharkhand High Court · (2007) 4 JCR 307
High Courts17 Jul 2007Dismissed
State of Jharkhand and Others Vs Shiv Kumar Singh and Another
Jharkhand High Court · (2007) 2 BLJR 2916 : (2007) 114 FLR 1153 : (2007) 4 JCR 54
Water (Prevention and Control of Pollution) Act, 1974 — Section 12
High Courts17 Jul 2007
State of Jharkhand and Others Vs Amarendra Kumar and Others
Jharkhand High Court · (2007) 4 JCR 58
Constitution of India, 1950 — Article 14, 16
High Courts17 Jul 2007
Sita Ram Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 122
High Courts17 Jul 2007Allowed
Baby Devi and Others Vs National Insurance Company Ltd. and Another
Jharkhand High Court · (2007) 2 AndhWR 453 : (2008) ACJ 1114 : (2007) 2 BLJR 2735 : (2007) 4 JCR 256
Motor Vehicles Act, 1988 — Section 140, 165, 166
High Courts13 Jul 2007Dismissed
Union Bank of India Vs Annapurna Udyog and Others
Jharkhand High Court · AIR 2007 Jhar 97 : (2008) 3 BC 292 : (2007) 2 BLJR 2889 : (2007) 4 JCR 41
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Limitation Act, 1963 — Article 62
High Courts13 Jul 2007Allowed
Bharat Coking Coal Limited Vs Their Workmen being represented by Sri B.K. Ghose, Executive Member and Another
Jharkhand High Court · (2008) 116 FLR 1096 : (2008) 1 JCR 255
Constitution of India, 1950 — Article 14, 16Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 23, 25, 7Industrial Disputes Act, 1947 — Section 1, 10, 2, 25F
High Courts13 Jul 2007Dismissed
Workmen Umashankar Singh and Forty four Ors. (forty-five workmen) represented by Shri Ishwar Nath Singh Vs Presiding Officer, Labour Court and Management of Indian Explosive Limited
Jharkhand High Court · (2008) 56 BLJR 346 : (2007) 115 FLR 495 : (2007) 4 JCR 115
Industrial Disputes Act, 1947 — Section 2
High Courts13 Jul 2007Dismissed
State of Bihar Vs Shamsuddin Ansari and Others
Jharkhand High Court · (2007) 4 JCR 294
Land Acquisition Act, 1894 — Section 11, 18, 23, 4, 6
High Courts11 Jul 2007Dismissed
Lachhan Mahto Vs The State of Jharkhand
Jharkhand High Court · (2007) 4 JCR 602
Penal Code, 1860 (IPC) — Section 302, 307, 34, 436
High Courts11 Jul 2007Allowed
Smt. Noor Asisha Khatoon and Others Vs Surjit Singh and Others
Jharkhand High Court · (2008) 1 AndhWR 378 : (2008) ACJ 2084 : (2007) 2 BLJR 2424 : (2007) 4 JCR 282
High Courts10 Jul 2007Allowed
Purno Bodra and Sidiu Bodra Vs The State of Jharkhand
Jharkhand High Court · (2007) 07 JH CK 0025
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jul 2007
Raghavendra Kumar Das Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 188
High Courts09 Jul 2007Allowed
Ram Nandan Singh alias Baban Singh Vs Thansa Bhuiyan and Another
Jharkhand High Court · AIR 2008 Jhar 73 : (2007) 4 JCR 103
High Courts09 Jul 2007Dismissed
Bishwanath Shah Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 2426 : (2007) 4 JCR 53
High Courts09 Jul 2007Dismissed
KEC International Ltd. Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2007) 4 BC 464 : (2007) 3 JCR 604
High Courts06 Jul 2007
Nandji Upadhya Vs Bihar State Mineral Development Corporation Ltd. and Others
Jharkhand High Court · (2007) 4 JCR 111