High Courts30 Jul 2007Allowed
Manglu Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 301
Constitution of India, 1950 — Article 14, 16, 226, 309
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,169 of 1,479
High Courts27 Jul 2007Dismissed
Mahabir Udyog Vs Steel Authority of India Ltd. and Another
Jharkhand High Court · (2011) 1 JCR 498
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 379, 411
High Courts27 Jul 2007Dismissed
Hrishikesh Sinha Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2009) 1 JCR 472
High Courts27 Jul 2007Dismissed
State of Bihar Vs Rameshwar Lal Agarwal and Another
Jharkhand High Court · (2007) 4 JCR 485
Land Acquisition Act, 1894 — Section 18, 23, 24, 28, 34
High Courts27 Jul 2007Dismissed
Mihir Chandra Pandey Vs Chandi Charan Pandey and Others
Jharkhand High Court · AIR 2008 Jhar 26 : (2007) 4 JCR 248
High Courts27 Jul 2007Allowed
Food Corporation of India and Another Vs Bhagwan Das Sao and Another
Jharkhand High Court · (2007) 4 JCR 325
Contract Act, 1872 — Section 72
High Courts27 Jul 2007Dismissed
Mohata Concerns Limited Vs The Deputy Commissioner and Others Secretary, Agriculture Produce Market Committee and Another Vs Mohata Concern Limited and Others
Jharkhand High Court · (2008) 4 JCR 725
Land Acquisition Act, 1894 — Section 11, 12, 18, 23, 4
High Courts26 Jul 2007
Lakhan Kachhap and Another Vs The Divisional Manager, National Insurance Co. Ltd. and Another
Jharkhand High Court · (2008) 1 AndhWR 475 : (2008) 1 JCR 75
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2007Allowed
Nanho Lohar Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 1 JCR 81
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2007Dismissed
General Manager, Kustore Area of BCCL and Others Vs Smt. Dukhani Manjhiain
Jharkhand High Court · (2009) ACJ 192 : (2009) 116 FLR 770 : (2008) 1 JCR 97
Employees Compensation Act, 1923 — Section 12, 13, 17, 3, 30
High Courts25 Jul 2007
Mahadeo Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 549
High Courts24 Jul 2007Allowed
Baijnath Ram and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 555
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts24 Jul 2007Allowed
K.I.C. Metaliks Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 153 : (2007) 10 VST 579
Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 3
High Courts23 Jul 2007Allowed
Bihar Rubber Company Ltd. Vs Employees State Insurance Corporation and Others
Jharkhand High Court · (2008) 1 LLJ 426 : (2007) 115 FLR 497 : (2007) 4 JCR 163
Employees State Insurance Act, 1948 — Section 2
High Courts23 Jul 2007Allowed
Gorakh Sah and Another Vs Mrs. Saraswati Devi and Another
Jharkhand High Court · (2008) 1 AndhWR 263 : (2008) ACJ 2186 : (2007) 4 JCR 230
Motor Vehicles Act, 1988 — Section 163A
High Courts20 Jul 2007
Dr. Basant Kumar Singh Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 56 BLJR 888 : (2008) 116 FLR 410 : (2007) 4 JCR 243
Constitution of India, 1950 — Article 226
High Courts20 Jul 2007Dismissed
Sita Ram Mahto Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2007) 4 JCR 558
High Courts19 Jul 2007Allowed
Malti Devi and Others Vs Sri Umesh Rawani and Others
Jharkhand High Court · (2008) 1 AndhWR 21 : (2008) ACJ 2184 : (2007) 2 BLJR 2919 : (2007) 4 JCR 1113
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts19 Jul 2007
Chitranjan Kumar and Others Vs Coal India Ltd. and Others
Jharkhand High Court · (2007) 4 JCR 34
High Courts19 Jul 2007Dismissed
Raj Kumar Singhania Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 232
Constitution of India, 1950 — Article 14, 19, 21, 227Income Tax Act, 1961 — Section 127